High Courts10 Dec 2021Allowed
M/S. Raj Kumar Dyeing And Printing Works Pvt. Ltd Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0026
Constitution Of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 3 of 25
High Courts10 Dec 2021Dismissed
Pittala Komuraiah, Karimnagar Dt. Vs State, Rep. Pp., Hyd.
Telangana High Court · (2021) 12 TEL CK 0025
Indian Penal Code, 1860 — Section 376Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xii)Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Dec 2021Allowed
Md.Hafeezuddin, Hyderabad Vs APSRTC By Md.,Musheerabad, HYD 2 Others
Telangana High Court · (2021) 12 TEL CK 0021
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2021Disposed Of
Modugu Maisaiah Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0020
High Courts09 Dec 2021Dismissed
V B Srinivasulu Vs State Of TS
Telangana High Court · (2021) 12 TEL CK 0019
Greater Hyderabad Municipal Corporation Act, 1955 — Section 452(1), 461(1)
High Courts08 Dec 2021Allowed
K.Vittal Reddy Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0024
Constitution Of India, 1950 — Article 14, 19, 21, 31A, 226, 300A
High Courts08 Dec 2021Dismissed
K.G.Krishna Murthy Vs Joint Collector
Telangana High Court · (2021) 12 TEL CK 0022
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 5
High Courts07 Dec 2021Allowed
State Of Telangana And 5 Others Vs Kolluri Anjaiah And 4 Others
Telangana High Court · (2021) 12 TEL CK 0018
Constitution Of India, 1950 — Article 14, 21, 226
High Courts07 Dec 2021Dismissed
Jannu Sujana Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0017
Constitution Of India, 1950 — Article 12, 14, 16, 21, 309
High Courts07 Dec 2021Disposed Of
Deeksha Educational Society Vs State Of Telangana And 3 Others
Telangana High Court · (2021) 12 TEL CK 0016
Constitution Of India, 1950 — Article 14, 21, 226, 300A
High Courts06 Dec 2021Disposed Of
N.Sujatha Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0015
High Courts06 Dec 2021Dismissed
J. Jayabharath Reddy Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0014
Telangana Municipalities Act, 2019 — Section 2(5), 174(9), 178(2)A.P. Urban Areas (Development) Act, 1975 — Section 13Hyderabad Metropolitan Development Authority Act, 2008 — Section 3(3), 19
High Courts06 Dec 2021Dismissed
M/S. Raghu Rama Krishnam Raju
Telangana High Court · (2021) 12 TEL CK 0013
High Courts06 Dec 2021Dismissed
R. Praveen Kumar Vs M. Anurag
Telangana High Court · (2021) 12 TEL CK 0012
Code Of Civil Procedure, 1908 — Section 24
High Courts03 Dec 2021Disposed Of
Mohammed Khaleel Vs Principle Secretary To The Home And 3 Others
Telangana High Court · (2021) 12 TEL CK 0011
Code Of Criminal Procedure, 1973 — Section 451, 457Indian Penal Code, 1860 — Section 403
High Courts03 Dec 2021Allowed/Dismissed
Dodla Eshwer Reddy Vs State Election Commissioner
Telangana High Court · (2021) 12 TEL CK 0001
Constitution Of India, 1950 — Article 226, 243K, 243K(1), 329(b)Telangana Panchayat Raj (Conduct of Elections) Rules, 2018 — Rule 5, 6, 12, 15Conduct of Elections Rules, 1961 — Section 64, 66
High Courts02 Dec 2021Dismissed
State Of Telangana Vs Asifa Begum, And 5 Others
Telangana High Court · (2021) 12 TEL CK 0010
Code Of Criminal Procedure, 1973 — Section 397, 482Wild Life (Protection) Act, 1972 — Section 36
High Courts02 Dec 2021Allowed
National Insurance Company Ltd., Nizamabad Vs Rathod Vasanth Rao And Another
Telangana High Court · (2021) 12 TEL CK 0009
Motor Vehicles Act, 1988 — Section 147(2)
High Courts02 Dec 2021Dismissed
M/S BCC Infracon Private Limited Vs State Of Telangana
Telangana High Court · (2021) 12 TEL CK 0008
Code Of Criminal Procedure, 1973 — Section 391, 391(1), 397, 401
High Courts02 Dec 2021Disposed Of
P. Naga Dhathri Vs Osmania University 3 Others
Telangana High Court · (2021) 12 TEL CK 0007
Andhra Pradesh Universities Act, 1991 — Section 43, 43A, 49