COURT ARCHIVE

Telangana High Court judgments, 2021

492 judgments · page 2 of 25

High Courts16 Dec 2021Dismissed

B. Ram Mohan Rao Vs Telangana State Road Transport Corporation

Telangana High Court · (2021) 12 TEL CK 0036

Constitution Of India, 1950 — Article 300ARight To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4(1), 48, 48(i)

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High Courts15 Dec 2021Dismissed

A. Krishna Vs District Collector

Telangana High Court · (2021) 12 TEL CK 0048

Telangana Panchayat Raj Act, 2018 — Section 37(1), 113, 114

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High Courts15 Dec 2021Disposed Of

P.V.Nagamani Advocate Vs State Of Telangana

Telangana High Court · (2021) 12 TEL CK 0047

Code Of Criminal Procedure, 1973 — Section 41B(b)(i), 50A(1), 54(1), 55A, 109, 176Telangana State Civil Services (Classification, Control And Appeal) Rules, 1991 — Rule 22

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High Courts15 Dec 2021Dismissed

Uke Nagamma Vs Telangana State Human Rights Commission, And 13 Others

Telangana High Court · (2021) 12 TEL CK 0046

Constitution Of India, 1950 — Article 226

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High Courts15 Dec 2021Allowed

Nagesh Indrakanti Vs Registrar Itcumcentral Project Coordinator And 3 Others

Telangana High Court · (2021) 12 TEL CK 0045

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High Courts15 Dec 2021Dismissed

District Collector, And 2 Others Vs Md.Fayeem, And Another

Telangana High Court · (2021) 12 TEL CK 0044

Constitution Of India, 1950 — Article 226Telangana Panchayat Raj Act, 2018 — Section 2(39), 15, 37(5)

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High Courts15 Dec 2021Dismissed

Ramakrishna T.N. Vs Government Of India

Telangana High Court · (2021) 12 TEL CK 0043

Central Reserve Police Force Rules, 1955 — Rule 27, 31(c)Central Reserve Police Force Act, 1949 — Section 10, 11

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High Courts15 Dec 2021Allowed

Sanjay Kumar Agarwal Vs Punjab National Bank

Telangana High Court · (2021) 12 TEL CK 0023

Constitution Of India, 1950 — Article 226Income Tax Rules, 1961 — Rule 2, 3, 4, 48, 49, 61Security Interest (Enforcement) Rules, 2002 — Rule 8(6)

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High Courts14 Dec 2021Disposed Of

Nagunuri Sharath And 6 Others Vs State Of Telangana And 2 Others

Telangana High Court · (2021) 12 TEL CK 0042

Protection Of Women from Domestic Violence Act, 2005 — Section 2(f), 12, 28(2)Code Of Criminal Procedure, 1973 — Section 482

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High Courts14 Dec 2021Disposed Of

Manohar Bukke Vs Station House Officer

Telangana High Court · (2021) 12 TEL CK 0041

Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 91

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High Courts14 Dec 2021Disposed Of

Rathla Shankar Vs State Of Telangana

Telangana High Court · (2021) 12 TEL CK 0040

Registration Act, 1908 &mdash Section 71

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High Courts14 Dec 2021Dismissed

Kanukuntla Shankar Vs State Of Telangana, And Another

Telangana High Court · (2021) 12 TEL CK 0035

Telangana State Judicial Service Rules, 2017 — Rule 5(2)(a)(i)

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High Courts13 Dec 2021Disposed Of

Kemidi Shiva Krishna Vs State Of Telangana

Telangana High Court · (2021) 12 TEL CK 0034

Constitution Of India, 1950 — Article 14, 226

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High Courts13 Dec 2021Allowed

Regional Manager Vs Syed Yousuf

Telangana High Court · (2021) 12 TEL CK 0033

Constitution Of India, 1950 — Article 32, 226

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High Courts13 Dec 2021Disposed Of

Wholesale Fruit Commission Agents Association Vs State Of Telangana

Telangana High Court · (2021) 12 TEL CK 0032

Constitution Of India, 1950 — Article 226Telangana (Agricultural Produce And Livestock) Markets Act, 1966 — Section 4, 4(3)(c)

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High Courts13 Dec 2021Allowed

Bommareddy Rama Koti Reddy Vs State Of Telangana

Telangana High Court · (2021) 12 TEL CK 0031

Indian Penal Code, 1860 — Section 120B, 406, 420, 464, 467, 468, 471, 477ACode Of Criminal Procedure, 1973 — Section 102, 102(3)Registration Act, 1908 &mdash Section 22A, 22A(1)(a), 22A(1)(b), 22A(1)(c), 22A(1)(d)

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High Courts10 Dec 2021Allowed