High Courts15 Jul 2021Dismissed
Hanumanthamma Vs Ananthamma, Karnataka State 4 Others
Telangana High Court · (2021) 07 TEL CK 0041
Code Of Civil Procedure, 1908 — Section 151
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 21 of 25
High Courts15 Jul 2021Disposed Of
K. Anantha Reddy Vs State Of Telangana
Telangana High Court · (2021) 07 TEL CK 0040
Telangana Rights in Land And Pattadar Pass Books Act, 2020 — Section 5, 6, 7, 10
High Courts15 Jul 2021Dismissed
D.Srihari Vs D.Nagabhushanam
Telangana High Court · (2021) 07 TEL CK 0039
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Section 151
High Courts15 Jul 2021Dismissed
M/S. Great India Mining Pvt.Ltd Vs State Of Telangana On
Telangana High Court · (2021) 07 TEL CK 0038
Electricity Act, 2003 — Section 135(b), 135(c), 149Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Jul 2021Allowed
Javick Implex P Limited, Plot No. 26, Road No. 1 Vs Commercial Tax Officer, Basheerbagh
Telangana High Court · (2021) 07 TEL CK 0037
Constitution Of India, 1950 — Article 14Andhra Pradesh Value Added Tax Rules, 2005 — Rule 35, 35(6), 35(6)(a)(ii)Customs Act, 1962 — Section 82
High Courts15 Jul 2021Disposed Of
Bharat Anumolu Vs Tracy Lynn Anumolu
Telangana High Court · (2021) 07 TEL CK 0036
Code Of Civil Procedure, 1908 — Section 151Guardians And Wards Act, 1890 — Section 25
High Courts14 Jul 2021Disposed Of
Burra Lingaiah Sathaiah Vs State Of Telangana
Telangana High Court · (2021) 07 TEL CK 0053
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 273Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 7(5), 20, 20(2)
High Courts14 Jul 2021Disposed Of
M/S. Techtrans Construction India Pvt. Ltd. Vs M/S. Technic Construction Co.
Telangana High Court · (2021) 07 TEL CK 0051
Arbitration and Conciliation Act, 1996 — Section 9, 17
High Courts14 Jul 2021Disposed Of
M/S S S Green Projects Pvt. Ltd. Vs State Of Telangana, Hyderabad 2 Others
Telangana High Court · (2021) 07 TEL CK 0050
Consumer Protection Act, 1986 — Section 27
High Courts14 Jul 2021Disposed Of
Burra Lingaiah Lingam Sathish Vs State Of Telangana And Another
Telangana High Court · (2021) 07 TEL CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 269, 270, 271, 272, 273, 328, 336, 420Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 20, 20(2)
High Courts14 Jul 2021Disposed Of
M/S. PGM Homes India Private Limited Vs State Of Telangana
Telangana High Court · (2021) 07 TEL CK 0048
Indian Registration Act, 1908 — Section 71
High Courts14 Jul 2021Dismissed
Syed Zakir Hussain Vs The Government Of Telangana And 3 Others
Telangana High Court · (2021) 07 TEL CK 0045
Code Of Criminal Procedure, 1973 — Section 154, 173(viii), 200Indian Penal Code, 1860 — Section 420, 468, 494
High Courts14 Jul 2021Dismissed
K. Sujatha Vs State Of Telangana
Telangana High Court · (2021) 07 TEL CK 0044
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 307, 498ADowry Prohibition Act, 1961 — Section 4, 6
High Courts14 Jul 2021Dismissed
Mohd. Khareem & Another Vs State Of Telangana
Telangana High Court · (2021) 07 TEL CK 0014
Constitution Of India, 1950 — Article 226
High Courts13 Jul 2021Dismissed
Nuthalapati Nirmala Vs State Of Telangana And 3 Others
Telangana High Court · (2021) 07 TEL CK 0067
Constitution Of India, 1950 — Article 300A
High Courts13 Jul 2021Dismissed
Puranampu Chinna Venkataiah Vs State Of Telangana
Telangana High Court · (2021) 07 TEL CK 0066
Constitution Of India, 1950 — Article 14, 15, 21, 300A
High Courts13 Jul 2021Disposed Of
Haseeb Pharmaceuticals Private Limited Vs Telangana State Medical Services And Infrastructure Development Corporation And Another
Telangana High Court · (2021) 07 TEL CK 0065
High Courts13 Jul 2021Allowed
M/S. Visistha Infra Developers Vs Nalli Durga Rao
Telangana High Court · (2021) 07 TEL CK 0064
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jul 2021Dismissed
Baikadi Narsimulu Vs Mamindla Manemma
Telangana High Court · (2021) 07 TEL CK 0063
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A(3)
High Courts13 Jul 2021Allowed
V.Venkata Chary Vs State Of Telangana And 2 Others
Telangana High Court · (2021) 07 TEL CK 0062
Constitution Of India, 1950 — Article 14, 21