COURT ARCHIVE

Telangana High Court judgments, 2021

492 judgments · page 22 of 25

High Courts13 Jul 2021Allowed

M. Nagaraju Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0060

Code Of Criminal Procedure, 1973 — Section 161, 162(1), 173, 227, 228, 239, 240, 482Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 186, 353Criminal Law (Amendment) Act, 1932 — Section 7(1)(a)
High Courts13 Jul 2021Allowed

Naresh Erra Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0059

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 269, 270, 271, 272, 273, 328, 336, 420, 511
High Courts13 Jul 2021Allowed

Gajbinkar Laxminarayana Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0058

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 269, 270, 271, 272, 273, 328, 336, 420Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 20, 20(2)
High Courts13 Jul 2021Dismissed

P. Padma Vs P. Chennaiah

Telangana High Court · (2021) 07 TEL CK 0055

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Jul 2021Dismissed

Venu Gopal Naredla Venugopal Reddy Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0054

Code Of Criminal Procedure, 1973 — Section 362, 439, 439(2), 482Indian Penal Code, 1860 — Section 109, 323, 328, 342, 376(3), 506Protection of Children from Sexual Offences) Act, 2012 — Section 3, 5, 5(1), 6, 7, 9, 21
High Courts07 Jul 2021Dismissed

S.Surendhar Reddy Vs He State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0013

Constitution Of India, 1950 — Article 14, 19, 21Telangana Rights In Land And Pattadar Passbooks Act, 1971 — Section 9Andhra Pradesh (Telangana Area) Tenancy And Agricultural. Lands Act, 1950 — Section 38E
High Courts05 Jul 2021Disposed Of

Mohd. Jameel Ahmed Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0012

Code Of Criminal Procedure, 1973 — Section 155(2), 188, 190(1)(a), 482Indian Penal Code, 1860 — Section 34, 153, 188, 269, 270, 271, 272, 273, 283, 384, 328, 336, 353, 420Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 3(p), 4, 5, 6, 7, 7(1), 7(2), 7(3), 7(5), 10, 20, 20(1), 20(2), 20(5), 26
High Courts05 Jul 2021Disposed Of

Mahenderkar Amarnath Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0011

Constitution Of India, 1950 — Article 21, 142, 226Code Of Criminal Procedure, 1973 — Section 173, 173(3), 173(4), 173(5), 173(6), 173(8), 174, 319, 482Indian Penal Code, 1860 — Section 34, 302, 304B
High Courts05 Jul 2021Dismissed

Manasa Alias Jwala Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0010

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 174, 482Indian Penal Code, 1860 — Section 302
High Courts01 Jul 2021Allowed

R. Ram Reddy Vs State Of Telangana

Telangana High Court · (2021) 07 TEL CK 0003

Constitution Of India, 1950 — Article 226Telangana Rights in Land and Pattadar Pass Books Act, 2020 — Section 5, 6(1), 9, 10Telangana Rights in Land and Pattadar Passbooks Act, 1971 — Section 8, 8(1), 8(2)