COURT ARCHIVE

Meghalaya High Court judgments

2,164 judgments · page 2 of 109

High Courts28 Sept 2026Disposed Of

Shri Nilberth Ch. Marak Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 5944

Constitution of India-Sixth Schedule, Paragraph 2, Sub-paragraph (6A)Assam and Meghalaya Autonomous Districts (Constitution of District Councils) Rules, 1951-Rule 7(1)

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High Courts28 Sept 2026Disposed Of

Shri. Onestar Lyngdoh Mawnai Vs State Of Meghalaya & Anr.

Meghalaya High Court · (2026) 09 MEG CK 5957

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High Courts28 Sept 2026Disposed Of

Shri. Dipshon Syiem Vs State Of Meghalaya & Anr.

Meghalaya High Court · (2026) 09 MEG CK 5948

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High Courts28 Sept 2026Allowed

Shri Sanskar Laloo @ Sujol Laloo Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 5947

Bharatiya Nyaya Sanhita-Section 305(b), 115(2), 281

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High Courts24 Sept 2026

Kush Kumar Vs Union Of India & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4109

Assam Rifles Act, 2006-Section 69(i)

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High Courts23 Sept 2026Allowed

Shri Deepak Kumar & Ors. Vs The State Of Meghalaya & Anr.

Meghalaya High Court · (2026) 09 MEG CK 4107

Drugs and Cosmetic Act, 1940-Sections 18(a)(i), 17(b), 27(d), 34, Rule 96(1)(i)(b), 96(1)(vii), Schedule PNI Act, 1881-Section 141

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High Courts23 Sept 2026

Smt. Jharna Das Vs Union Of India & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4108

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High Courts23 Sept 2026

Smti Nalini Rabha Vs The State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4111

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High Courts23 Sept 2026Allowed

Shri Navanit Nagbhushan Kandelwar & Ors. Vs The State Of Meghalaya & Anr.

Meghalaya High Court · (2026) 09 MEG CK 4112

BNS-Section 118(2), 116, 329(4), 351(2)

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High Courts23 Sept 2026

Shri. Spingdar Nongrem Vs State Of Meghalaya

Meghalaya High Court · (2026) 09 MEG CK 4114

POCSO

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High Courts22 Sept 2026Disposed Of

Shri. Kamal Thapa Vs The State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4116

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High Courts22 Sept 2026Disposed Of

Aboni Basumatari Vs The State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4117

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High Courts22 Sept 2026

Aboni Basumatari Vs The State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4118

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High Courts22 Sept 2026

Shri. Trop Suting Vs State Of Meghalaya

Meghalaya High Court · (2026) 09 MEG CK 4119

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High Courts21 Sept 2026

Shri. Thomborlang Syiemiong @ Thomborlin Syiemiong Vs State Of Meghalaya

Meghalaya High Court · (2026) 09 MEG CK 4110

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High Courts21 Sept 2026

Shri. Rajison R. Marak & Ors. Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4113

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013

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High Courts21 Sept 2026

Smti. Gangget R. Sangma Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 4115

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013

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High Courts21 Sept 2026

Shri. Rajison R. Marak & Ors. Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 3140

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013

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High Courts21 Sept 2026

Smti. Gangget R. Sangma Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2026) 09 MEG CK 3139

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013

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High Courts21 Sept 2026

Shri. Thomborlang Syiemiong @ Thomborlin Syiemiong Vs State Of Meghalaya

Meghalaya High Court · (2026) 09 MEG CK 3138

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