High Courts09 Apr 2013Allowed
Aditya Geonka Vs State of Meghalaya and Another
Meghalaya High Court · (2013) 04 MEG CK 0005
COURT ARCHIVE
Meghalaya High Court judgments
2,164 judgments · page 109 of 109
High Courts08 Apr 2013
J.N. Bawri (Now Dead) Vs Union of India and Another
Meghalaya High Court · (2013) 04 MEG CK 0002
High Courts04 Apr 2013Allowed
Smti. Delsinora Dympep Vs Smti. Hasina Kharbhih and Others
Meghalaya High Court · (2013) 04 MEG CK 0006
High Courts03 Apr 2013Allowed
Sumeet Paul and Another Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 04 MEG CK 0007