COURT ARCHIVE

Meghalaya High Court judgments

2,164 judgments · page 107 of 109

High Courts31 Jan 2014Dismissed

Shri Swarup Mukherjee and Others Vs Union of India and Food Corporation of India

Meghalaya High Court · (2015) 1 GLD 329 : (2014) 3 GLT 156

Constitution of India, 1950 — Article 14, 16, 21Food Corporations Act, 1964 — Section 14, 24, 45

High Courts30 Jan 2014Disposed Off

Shri Surajul Islam Kazi and Others Vs The State of Meghalaya and Others

Meghalaya High Court · (2014) 01 MEG CK 0002

High Courts10 Dec 2013

Dhiresh Kr. Chakraborty and Another Vs Central Bureau of Investigation

Meghalaya High Court · (2013) 12 MEG CK 0001

High Courts02 Dec 2013Allowed

M/s. G.L. Agarwalla Vs The State of Meghalaya and Others

Meghalaya High Court · (2013) 12 MEG CK 0002

High Courts29 Nov 2013Dismissed

Smt. Aruna Sangma Vs State of Meghalaya and Others Smti. Pillarson Marak Vs State of Meghalaya, District Magistrate, The Officer In-charge, Tura Police Station and Head Constable K.D. Singh

Meghalaya High Court · (2013) 11 MEG CK 0006

High Courts29 Nov 2013Dismissed

Shri. Brimsingh Mawphniang Vs State of Meghalaya, Executive Committee Khasi Hills Autonomous District Council and The Syiem of Hima Nongladew

Meghalaya High Court · (2013) 11 MEG CK 0004

High Courts27 Nov 2013Dismissed

Hmun Siamdinga Darlong and Another Vs State of Meghalaya and Others

Meghalaya High Court · (2013) 11 MEG CK 0007

High Courts22 Nov 2013Allowed

Sanjay Bhattachaijee Vs The Union of India and Others

Meghalaya High Court · (2013) 11 MEG CK 0003

High Courts20 Nov 2013Dismissed

Shri Bahadur Singh Vs The Union of India and Others

Meghalaya High Court · (2013) 11 MEG CK 0005

High Courts20 Nov 2013

Pynwandurlang Shabong Vs State of Meghalaya and Others

Meghalaya High Court · (2013) 11 MEG CK 0001

High Courts19 Nov 2013

Freestarman Syiemiong Vs State of Meghalaya and Others

Meghalaya High Court · (2013) 11 MEG CK 0002

High Courts15 Nov 2013Allowed

Henrol M. Marak Vs State of Meghalaya and Others

Meghalaya High Court · (2013) 11 MEG CK 0008

High Courts11 Nov 2013Dismissed

Prabhat Chandra Das and Another Vs Union of India and Others

Meghalaya High Court · (2013) 11 MEG CK 0009

High Courts30 Oct 2013Allowed

State of Meghalaya and Another Vs Raid Laban College Teachers' Welfare Association and Others

Meghalaya High Court · (2013) 10 MEG CK 0004

High Courts28 Oct 2013Allowed

Narender Singh Vs The Union of India and Others

Meghalaya High Court · (2013) 10 MEG CK 0003

High Courts07 Oct 2013

Tennydard M. Marak Vs State of Meghalaya and Others

Meghalaya High Court · (2013) 10 MEG CK 0001

High Courts04 Oct 2013Allowed

The State of Meghalaya and Others Vs Celestine K. Sangma

Meghalaya High Court · (2013) 10 MEG CK 0002

High Courts22 Aug 2013Allowed

Deepak Atal and Another Vs Union of India

Meghalaya High Court · (2013) 08 MEG CK 0001

High Courts23 Jul 2013Dismissed

Sushil Kumar Gupta Vs Central Bureau Investigation

Meghalaya High Court · (2013) 07 MEG CK 0001

High Courts10 Jul 2013

Tikendra Singh and Others Vs Managing Director, MECOFED and Others

Meghalaya High Court · (2013) 07 MEG CK 0003