COURT ARCHIVE
Meghalaya High Court judgments
2,164 judgments · page 108 of 109
Manidhish Bhattacharjee Vs North Eastern Hill University (Nehu) and Others
Meghalaya High Court · (2013) 07 MEG CK 0004
Champion R. Sangma Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 06 MEG CK 0003
Ramesh Kumar Bawri Vs Wally Marbaniang and Others
Meghalaya High Court · (2013) 06 MEG CK 0001
Shillong Muslim Union Vs Smt. Laila Rynthathiang and Another
Meghalaya High Court · (2013) 06 MEG CK 0002
Union of India Vs Gideon Syiem
Meghalaya High Court · (2013) 05 MEG CK 0006
Kingland Thongni Vs Khasi Hills Autonomous District Council and Others
Meghalaya High Court · (2013) 05 MEG CK 0005
Kup Synrem, Sordar Rngi and Others Vs Trial Synrem and Others
Meghalaya High Court · (2013) 05 MEG CK 0002
Champion R. Sangma Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 05 MEG CK 0010
Goma Chettri Vs Bhuban Chandra Sharma
Meghalaya High Court · (2013) 05 MEG CK 0009
Superintendent of Police, Shillong Vs Shalak Nongrum
Meghalaya High Court · (2013) 05 MEG CK 0003
Officer-in-Charge, Ampati Police Station and Another Vs Prohlad Hajong and Others
Meghalaya High Court · (2013) 05 MEG CK 0008
Arvind Kumar Singh Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 05 MEG CK 0007
Satyanarayan Jiwan Ram and Others Vs Md. Illias and Others
Meghalaya High Court · (2013) 05 MEG CK 0001
Shella Village Dorbar Vs Wallamphrang Lyngdoh Mawphlang
Meghalaya High Court · (2013) 05 MEG CK 0004
Tanbor Langbnang and Others Vs North Eastern Hill University and Others
Meghalaya High Court · (2013) 05 MEG CK 0011
Zaheer Ahmed Ghafoor Pariat and Another Vs State of Meghalaya
Meghalaya High Court · (2013) 04 MEG CK 0004
Sabir (Md.) Vs Abdul Washid (Md.)
Meghalaya High Court · (2013) 04 MEG CK 0001
Abdul Bari Vs Union of India and Others
Meghalaya High Court · (2013) 04 MEG CK 0008
Hav/Ciph Abdul Bari (S/356033W) Vs Union of India and Others
Meghalaya High Court · (2013) 04 MEG CK 0003