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Meghalaya High Court judgments

2,164 judgments · page 4 of 109

High Courts26 Aug 2026Dismissed

Wanteilang Khongkhniang Vs The State of Meghalaya

Meghalaya High Court · (2026) 08 MEG CK 1300

Protection of Children from Sexual Offences (POCSO) Act, 2012-Section 3(a), 5(l), 6, 7, 9(l), 10, 3, 4, 8, 34(2), 29, 30Indian Penal Code (IPC), 1860-Section 354, 354A, 354B, 375(a), 375(sixthly), 376, 376(2)(j)(n), 450, 506, 376 (2), 302, 379Cr.P.C.-Section 313, 161, 164
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High Courts26 Aug 2026Disposed Of

Shri Bryan A. Mawniuh, Fire Guard, S/o Late Robert K. Nongkynrih, R/o Laitumkhrah Nongrimmaw, Block-A, East Khasi Hills District, Shillong, Meghalaya Vs 1. North Eastern Indira Gandhi Regional Institute Of Health And Medical Sciences (NEIGRIHMS) Represented By The Director NEIGRIHMS, Mawdiangdiang, Shillong East Khasi Hills. 2. The Executive Committee/Appellate Authority NEIGRIHMS, Mawdiangdiang, Shillong, East Khasi Hills. 3. Director And Disciplinary Authority, NEIGRIHMS, Mawdiangdiang, Shillong, East Khasi Hills.

Meghalaya High Court · (2026) 08 MEG CK 1309

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High Courts21 Aug 2026Disposed Of

Smti Biullina K. Marak Vs 1. The State Of Meghalaya Represented By The Commissioner And Secretary To The Government Of Meghalaya, Education Department, Government Of Meghalaya, Shillong 2. The Director Of Mass And Elementary Education, Shillong, Meghalaya 3. The Sub-Divisional Schools Education Officer, Resubelpara, North Garo Hills District, Meghalaya 4. The Secretary To The Govt. Of Meghalaya, Personnel & AR (B) Department, East Khasi Hills, Shillong.

Meghalaya High Court · (2026) 08 MEG CK 1314

The Meghalaya (Taking over the District Council Lower Primary School) Act, 1993
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High Courts21 Aug 2026Allowed

Hima Raid Mynsaw Sirdarship, West Khasi Hills District, Meghalaya Represented By Its Chairman Shri. Pingstarwell Nongphud Resident Of Langpih Village, Raid Mynsaw Sirdarship West Khasi Hills District, Meghalaya 793119 Vs 1. The Khasi Hills Autonomous District Council, Represernted By Its Secretary, Shillong. 2. The Executive Committee, Khasi Hills Autonomous District Council, Shillong. 3. The Secretary To The Executive Committee, Khasi Hills Autonomous District Council, Shillong. 4. State Of Meghalaya Represented By Chief Secretary, Shillong. 5. Commissioner And Secretary, District Council Affairs Department, Government Of Meghalaya, Shillong. 6. Shri. P.N. Syiem, Chief Executive Member, Khasi Hills Autonomous District Council, Shillong. 7. Shri Auxilius Syiem Nongbah, Secretary Dorbar Kur Syiem Nongbah, Langpih, West Khasi Hills District, Meghalaya. 8. Shri. Phlowing Syiem Nongbah, Acting Syiem Of Hima Nongmynsaw Syiemship, Langpih, West Khasi Hills District, Meghalaya.

Meghalaya High Court · (2026) 08 MEG CK 1312

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