High Courts19 Aug 2026Disposed Of
Shri. Winlyroi Sungoh Vs State Of Meghalaya Represented By The Public Prosecutor, Government Of Meghalaya
Meghalaya High Court · (2026) 08 MEG CK 1319
IPC-Section 376, 302
COURT ARCHIVE
Meghalaya High Court judgments
2,164 judgments · page 5 of 109
High Courts19 Aug 2026Disposed Of
State Of Meghalaya, Represented By The Public Prosecutor Vs Shri. Kial Bhoi, Son Of Shri. Siril Muiai, Resident Of Mukroh Pohtriang Village, Laskein Block, West Jaintia Hills District, Meghalaya - 793150
Meghalaya High Court · (2026) 08 MEG CK 1318
IPC-Section 326 and 302
High Courts19 Aug 2026Disposed Of
Shri. Hasdingwell Lyngdoh Vs State Of Meghalaya Through The Commissioner & Secretary To The Government Of Meghalaya, Department Of Home (Police), Civil Secretariat, Shillong.
Meghalaya High Court · (2026) 08 MEG CK 1328
POCSO Act-Section 6, 10IPC-Section 506 Part-I
High Courts19 Aug 2026Disposed Of
Shri. Bunlangki Sukhlain Vs M/s Shree Cement Ltd.
Meghalaya High Court · (2026) 08 MEG CK 1327
High Courts18 Aug 2026Disposed Of
Tusharllang Sohshang & Anr. Vs The State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 08 MEG CK 1344
POCSO Act-Section 5(j)(ii), 6, 4 and 6BNSS-Section 528Cr.P.C.-Section 482
High Courts18 Aug 2026Disposed Of
Shri. Petro Chemical Mercantile Private Limited Vs The State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1343
Companies Act, 1956Meghalaya GST Act, 2017-Section 29(2) (e)
High Courts18 Aug 2026Disposed Of
M/s. Zion Machines Ltd. Vs Union of India & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1342
Companies Act, 1956
High Courts18 Aug 2026Disposed Of
Smti. Sapna Tamang Vs 1. State Of Meghalaya Represented By The Commissioner & Secretary, Home Police Department, Government Of Meghalaya, Shillong 2. Station Head Officer, Surathkal Police Station, Mangaluru City, District : Dakshina Kannada, Karnataka, PIN Code : 575014 3. Branch Manager, HDFC Bank Ltd, Police Bazar, Shillong – 793001 District : East Khasi Hills, Meghalaya
Meghalaya High Court · (2026) 08 MEG CK 1326
High Courts18 Aug 2026Disposed Of
Smti. Wanpynshngain Myrphet Vs State of Meghalaya through the Superintendent of Police
Meghalaya High Court · (2026) 08 MEG CK 1325
BNSS-Section 483NDPS Act-Section 37, 21(a), 21(b)
High Courts18 Aug 2026Disposed Of
M/s. Surya Alloy Industries Limited Vs The Union Of India
Meghalaya High Court · (2026) 08 MEG CK 1329
High Courts18 Aug 2026Disposed Of
Tusharllang Sohshang, Miss XXX (Victim) Vs The State Of Meghalaya Represented By The Station House Officer, West Khasi Hills District P.S. Nongstoin, Government Of Meghalaya, Shillong, Smti. YYY (Complainant)
Meghalaya High Court · (2026) 08 MEG CK 0140
POCSO Act-Section 5(j)(ii), 6, 4BNSS-Section 528Cr.P.C.-Section 482
High Courts18 Aug 2026Disposed Of
Smti. Wanpynshngain Myrphet Vs State of Meghalaya through the Superintendent of Police, West Jaintia Hills District, Meghalaya.
Meghalaya High Court · (2026) 08 MEG CK 0139
BNSS-Section 483NDPS Act-Section 37, 21(a), 21(a)/21(b)
High Courts18 Aug 2026Disposed Of
Shri. Petro Chemical Mercantile Private Limited Vs The State of Meghalaya
Meghalaya High Court · (2026) 08 MEG CK 0138
Companies Act, 1956Meghalaya GST Act, 2017-Section 29(2) (e)
High Courts17 Aug 2026Allowed
Evarlasting Nongsiej & Anr. Vs The State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 08 MEG CK 5240
POCSO Act, 2012-Section 5(j)(ii), 6, 4BNSS-Section 528Cr.P.C.-Section 482
High Courts17 Aug 2026Disposed Of
Bryan Khongsdir & Anr. Vs State of Meghalaya & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1341
POCSO Act-Section 5(j)(ii), 6, 4BNSS-Section 528Cr.P.C.-Section 482
High Courts17 Aug 2026Disposed Of
Evarlasting Nongsiej & Anr. Vs The State of Meghalaya & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1340
POCSO Act, 2012-Section 5(j)(ii), 6, 4BNSS-Section 528Cr.P.C.-Section 482
High Courts17 Aug 2026Disposed Of
Shri. Mardap Suchiang Vs The State of Meghalaya & Anr.
Meghalaya High Court · (2026) 08 MEG CK 1354
High Courts17 Aug 2026Disposed Of
Shri. Babul Basil Ali Vs State Of Meghalaya
Meghalaya High Court · (2026) 08 MEG CK 1353
High Courts17 Aug 2026Dismissed
Shri Shariful Islam Vs The State of Meghalaya Represented by The Commissioner & Secretary, Community & Rural Development Government of Meghalaya & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1339
High Courts17 Aug 2026Allowed
Shri. Premjit Konwar Vs Shri. Messingland Sohshang & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1338