High Courts05 Dec 2014
Gurumayum Sanahal Sharma Vs Union of India
Manipur High Court · (2015) 1 ACC 973 : (2015) CriLJ 888 : (2014) 5 GLT 454
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 77 of 84
High Courts02 Dec 2014
Thoudam Khamba Singh Vs District Magistrate
Manipur High Court · (2014) 12 MAN CK 0011
National Security Act, 1980 — Section 3(3), 3(5)Penal Code, 1860 (IPC) — Section 201Unlawful Activities (Prevention) Act, 1967 — Section 17, 20
High Courts26 Nov 2014
Thoiba Kabui Phaomei Vs The Punjab National Bank
Manipur High Court · (2015) 4 GLT 92
High Courts26 Nov 2014
Rosanglura Sanga Vs The Punjab National Bank
Manipur High Court · (2014) 5 GLT 205 : (2015) LabIC 510
High Courts26 Nov 2014
H. Khupzathang Vs The Punjab National Bank
Manipur High Court · (2014) 11 MAN CK 0002
High Courts26 Nov 2014
Mary Besa Nokhow Vs The Punjab National Bank
Manipur High Court · (2014) 11 MAN CK 0001
High Courts13 Nov 2014
Nongmaithem Ongbi Neena Devi Vs The State of Manipur
Manipur High Court · (2014) 11 MAN CK 0008
High Courts07 Nov 2014
Takhellabam Ongbi Mala Devi Vs The State of Manipur
Manipur High Court · (2014) 11 MAN CK 0003
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3
High Courts05 Nov 2014
Rahimuddin Vs The State of Manipur
Manipur High Court · (2014) 5 GLT 564
Constitution of India, 1950 — Article 226
High Courts04 Nov 2014
R.K. Tamphasana Singh Vs The Collector
Manipur High Court · AIR 2015 Manipur 4 : (2015) 1 GLT 691
Land Acquisition Act, 1894 — Section 18, 4, 6, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
High Courts04 Nov 2014
Khumallambam Ongbi Tombisana Devi Vs The Union of India
Manipur High Court · (2014) 11 MAN CK 0006
High Courts03 Nov 2014
The School Management Committee of Khergao Junior High School (Aided) Vs Abdul Manan Khan
Manipur High Court · (2014) 11 MAN CK 0005
High Courts28 Oct 2014
Lourembam Jugindro Singh Vs Huirongbam Pakpa Singh
Manipur High Court · (2014) 10 MAN CK 0003
Constitution of India, 1950 — Article 227
High Courts14 Oct 2014
K. Peter Vs The State of Manipur
Manipur High Court · AIR 2015 Manipur 8 : (2014) 5 GLT 200
Land Acquisition Act, 1894 — Section 4
High Courts14 Oct 2014
Lourembam Busan Singh Vs The District Magistrate
Manipur High Court · (2014) 10 MAN CK 0001
National Security Act, 1980 — Section 3, 5A, 8Penal Code, 1860 (IPC) — Section 307, 34, 506
High Courts23 Sept 2014Dismissed
R. Ningthoujao Vs The State of Manipur
Manipur High Court · (2014) 09 MAN CK 0012
Constitution of India, 1950 — Article 309
High Courts19 Sept 2014Dismissed
David Tulzathang Vs The State of Manipur
Manipur High Court · (2014) 09 MAN CK 0021
High Courts19 Sept 2014Dismissed
Salam Kenedy Singh Vs Manipur University
Manipur High Court · (2014) 09 MAN CK 0014