COURT ARCHIVE

Manipur High Court judgments

1,680 judgments · page 78 of 84

High Courts19 Sept 2014Allowed

Md. Riyajuddin Vs The District Magistrate

Manipur High Court · (2015) CriLJ 1424 : (2015) 3 RCR(Criminal) 55

Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 34, 364-A

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High Courts18 Sept 2014Allowed

Thoudam (N) Kangjam (O) Kunjarani Devi Vs Kangjam Iboyaima Singh

Manipur High Court · (2015) 1 GLT 68

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High Courts15 Sept 2014Allowed

Longjam Shanti Singh Vs The Statement of Manipur

Manipur High Court · (2014) 09 MAN CK 0020

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High Courts15 Sept 2014Allowed

Garamjan Bibi Vs The State of Manipur

Manipur High Court · (2014) 09 MAN CK 0015

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High Courts12 Sept 2014

Thongsi Vs The Union of India and Others

Manipur High Court · (2015) LabIC 1145

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High Courts12 Sept 2014Allowed

Loitongbam Sarat Singh Vs The Statement of Manipur

Manipur High Court · (2014) 09 MAN CK 0019

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High Courts11 Sept 2014Allowed

Thiyam Ongbi Tanoubi Leima Vs The State of Manipur

Manipur High Court · (2015) 1 GLD 578 : (2014) 4 GLT 508

Arms Act, 1959 — Section 25 (1-C)Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 307, 34

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High Courts11 Sept 2014Allowed

Soubam Radhe Vs The State of Manipur

Manipur High Court · AIR 2015 Manipur 1

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302

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High Courts10 Sept 2014Disposed Off

Saikhom Ongbi Senu Devi Vs The Union of India

Manipur High Court · (2015) 2 ACC 67 : (2014) 5 GLT 499

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High Courts09 Sept 2014Disposed Off

Sapanam Vs The State of Manipur

Manipur High Court · (2014) 09 MAN CK 0017

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 364-A, 384, 400, 511

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High Courts09 Sept 2014Allowed

Pheiroijam Ongbi Ibeton Devi Vs The Union of India

Manipur High Court · (2014) 09 MAN CK 0011

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High Courts09 Sept 2014

Mutum Ongbi Roni Devi Vs The State of Manipur

Manipur High Court · (2014) 09 MAN CK 0010

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High Courts05 Sept 2014Disposed Off

Ningombam Brojen Singh Vs The State of Manipur

Manipur High Court · (2015) 2 ACC 101 : (2014) 5 GLT 216

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High Courts05 Sept 2014Dismissed

Mutum Thaimon Singh Vs The State of Manipur

Manipur High Court · (2014) LabIC 4030

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High Courts04 Sept 2014Dismissed

The Rural Service Agency (RUSA) Vs The State of Manipur

Manipur High Court · (2015) 1 GLT 56

Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12, 14, 15(5), 21, 21-A

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High Courts02 Sept 2014Dismissed

N. Kunjeshor Singh Vs The Union of India

Manipur High Court · (2014) 09 MAN CK 0008

Central Reserve Police Force Act, 1949 — Section 10(a), 10(p), 11(1), 12, 12(1)

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High Courts02 Sept 2014Allowed

Ng. Chandramani Singh Vs The Union of India

Manipur High Court · (2014) 09 MAN CK 0007

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High Courts02 Sept 2014

L. Raichandra Singh Vs The Commissioner/Secretary (Health) Govt. of Manipur

Manipur High Court · (2014) 09 MAN CK 0004

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High Courts01 Sept 2014Dismissed

Kshetrimayum Raja Singh Vs The Union of India

Manipur High Court · (2014) 09 MAN CK 0006

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High Courts01 Sept 2014Disposed Off

Moirangthem Gulapi Singh Vs The Union of India

Manipur High Court · AIR 2014 Manipur 41

Arms Act, 1959 — Section 25

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