High Courts29 Aug 2014Disposed Off
Ningtam Zinkhai Vs The State of Manipur
Manipur High Court · (2014) 08 MAN CK 0001
Civil Procedure Code, 1908 (CPC) — Section 154
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 79 of 84
High Courts26 Aug 2014Allowed
Sanlut Letkhohao Vs District Magistrate
Manipur High Court · (2014) 08 MAN CK 0005
Arms Act, 1959 — Section 25(1-C)National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 34, 365
High Courts26 Aug 2014Allowed
Asem Ongbi Damayanti Devi Vs The Union of India
Manipur High Court · AIR 2014 Manipur 43
High Courts20 Aug 2014Dismissed
Leishangthem Umakanta Vs District Magistrate
Manipur High Court · (2014) 08 MAN CK 0004
National Security Act, 1980 — Section 3Unlawful Activities (Prevention) Act, 1967 — Section 18, 18(B), 20, 25(1-B)A
High Courts20 Aug 2014Allowed
Amir Singh Vs Union of India
Manipur High Court · (2014) 08 MAN CK 0003
Pharmacy Act, 1948 — Section 10, 31, 32, 33
High Courts07 Aug 2014Dismissed
The Planning and Development Authority Vs Raja Dumbra Memorial Trust
Manipur High Court · (2014) 08 MAN CK 0008
High Courts07 Aug 2014Allowed
Md. Siraj Ahamed Vs The National Hydroelectric Power Corporation Ltd.
Manipur High Court · (2014) LLR 1247
High Courts05 Aug 2014
Chingangbam (Ongbi) Indira Devi Vs The District Magistrate
Manipur High Court · (2014) 08 MAN CK 0010
National Security Act, 1980 — Section 17, 3Penal Code, 1860 (IPC) — Section 121, 121A
High Courts04 Aug 2014Disposed Off
The Union of India Vs Nongthombam Rajendra Singh
Manipur High Court · (2014) 08 MAN CK 0009
Arbitration Act, 1940 — Section 20
High Courts01 Aug 2014
The Tangkhul Naga Contractor Long (Association) Vs The Union of India
Manipur High Court · (2014) 08 MAN CK 0007
High Courts31 Jul 2014Allowed
Panger Bangei Kumba Vs The Union of India
Manipur High Court · (2014) 07 MAN CK 0019
Central Reserve Police Force Act, 1949 — Section 10, 10(a), 11(1), 9Penal Code, 1860 (IPC) — Section 85
High Courts31 Jul 2014Allowed
Thokchom Ranjit Singh Vs The State of Manipur
Manipur High Court · (2014) 07 MAN CK 0009
Penal Code, 1860 (IPC) — Section 307, 326, 353
High Courts30 Jul 2014Allowed
Md. Abdul Rauf Vs The State of Manipur
Manipur High Court · (2014) 07 MAN CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 325, 34, 354, 427
High Courts30 Jul 2014Disposed Off
Manoharmayum Bimol Sharma Vs The State of Manipur
Manipur High Court · (2014) 07 MAN CK 0010
High Courts28 Jul 2014Allowed
Sanabam Rajbihari Singh Vs The District Magistrate
Manipur High Court · (2014) 07 MAN CK 0012
National Security Act, 1980 — Section 3(2)
High Courts28 Jul 2014Allowed
Haobam Jennycater Singh Vs The District Magistrate
Manipur High Court · (2014) CriLJ 4661
National Security Act, 1980 — Section 3(2)
High Courts28 Jul 2014Allowed
Moirangthem Nabachandra Singh Vs The District Magistrate
Manipur High Court · (2014) 07 MAN CK 0007
National Security Act, 1980 — Section 3, 3(2)
High Courts28 Jul 2014Allowed
Kabrabam Ojit Singh Vs The Union of India
Manipur High Court · (2014) 07 MAN CK 0006
High Courts25 Jul 2014Dismissed
Wangkhem Raghuchandra Singh Vs The State of Manipur
Manipur High Court · (2014) 07 MAN CK 0008
High Courts18 Jul 2014Disposed Off
Seikholen Lhouvum Vs The Union of India
Manipur High Court · (2014) 07 MAN CK 0013
Constitution of India, 1950 — Article 226