High Courts03 Feb 2015Disposed off
Irom Pratap Singh Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0004
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 75 of 84
High Courts03 Feb 2015Allowed
M. Chisa Vs State of Manipur and Others
Manipur High Court · (2015) 4 GLT 468
High Courts03 Feb 2015Dismissed
State of Manipur and Others Vs Sinam Ongbi Sushila Devi
Manipur High Court · (2015) 02 MAN CK 0002
High Courts02 Feb 2015Allowed
M. Shyamkishwor Singh Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0001
High Courts29 Jan 2015Dismissed
James Kasar Vs M.V. Joseph
Manipur High Court · (2015) 01 MAN CK 0004
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts28 Jan 2015Dismissed
State of Manipur and Others Vs Z.D. Shelly and Others
Manipur High Court · (2015) 01 MAN CK 0008
High Courts27 Jan 2015Allowed
K. Peter Vs The Union of India and Others
Manipur High Court · (2015) 2 GLT 67
High Courts23 Jan 2015Dismissed
State of Manipur Vs Talat Muhammed
Manipur High Court · (2015) 01 MAN CK 0007
High Courts23 Jan 2015Allowed
Ayekpam (O) Kananbala Devi Vs State of Manipur
Manipur High Court · (2015) 01 MAN CK 0006
Constitution of India, 1950 - Article 14, 16
High Courts23 Jan 2015Allowed
Smt. Ayekpam (O) Kananbala Devi Vs State of Manipur
Manipur High Court · (2016) 5 NEJ 444
Constitution of India, 1950 - Article 226
High Courts22 Jan 2015Allowed
Ningthoujam Ongbi Sunibala Devi Vs The Union India
Manipur High Court · (2015) 01 MAN CK 0005
Arms Act, 1959 - Section 25(1-C), 27Explosive Substances Act, 1908 - Section 3Penal Code, 1860 (IPC) - Section 121, 121-A, 302, 307, 326
High Courts22 Jan 2015Disposed off
B. Malsawma Vs State of Manipur and Others
Manipur High Court · (2015) 1 GLT 403
High Courts20 Jan 2015
State of Manipur Vs Khamba Singh
Manipur High Court · (2015) CriLJ 4783
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 314Penal Code, 1860 (IPC) - Section 302, 312, 34
High Courts19 Jan 2015Disposed off
Chongtham Tomba Singh Vs State of Manipur
Manipur High Court · (2015) 01 MAN CK 0017
Constitution of India, 1950 - Article 226
High Courts19 Jan 2015Allowed
Sharmila Naorem Vs State of Manipur
Manipur High Court · (2015) 3 GLT 26
Constitution of India, 1950 - Article 14, 16, 309
High Courts19 Jan 2015Disposed off
Hidangmayum Dwijasekhar Sharma Vs Hidangmayum Devasekhar Sharma
Manipur High Court · (2015) AIR (Manipur) 12
Succession Act, 1925 - Section 226, 227, 276, 8
High Courts15 Jan 2015
Jamkholun Haokip Vs T.S. Thurhing Anal
Manipur High Court · (2015) 01 MAN CK 0013
Civil Procedure Code, 1908 (CPC) - Section 24Constitution of India, 1950 - Article 227
High Courts13 Jan 2015Dismissed
Huidrom Pahari Singh Vs The Food Corporation of India
Manipur High Court · (2015) 3 BC 493 : (2015) 2 GLT 201
Constitution of India, 1950 - Article 226
High Courts06 Jan 2015Dismissed
Yumnam Gopal Krishna Singh Vs State of Manipur
Manipur High Court · (2015) 01 MAN CK 0012
Constitution of India, 1950 - Article 226, 227, 309
High Courts06 Jan 2015Disposed off
Joseph Zimik Vs State of Manipur
Manipur High Court · (2015) 01 MAN CK 0011
Constitution of India, 1950 - Article 16