High Courts02 Feb 2026Disposed Of
Khangrakpam Jatishwor Singh Vs State of Manipur & Ors
Manipur High Court · (2026) 02 MAN CK 1684
COURT ARCHIVE
Manipur High Court judgments, 2026
81 judgments · page 4 of 5
High Courts30 Jan 2026Disposed Of
Angom James Singh Vs T. Ranjan Singh
Manipur High Court · (2026) 01 MAN CK 1793
High Courts29 Jan 2026
Maibam Kiranmala Devi Vs Principal Accountant General (A&E) & 3 Ors
Manipur High Court · (2026) 01 MAN CK 1792
High Courts29 Jan 2026
Keisham Meghachandra Singh Vs Union Of India & 3 Ors.
Manipur High Court · (2026) 01 MAN CK 1789
High Court Of Manipur Rules, 2019 - Rule 3(1)(d)Constitution Of India, 1950 - Article 174
High Courts21 Jan 2026
Khwairakpam Loyalakpa Vs State Of Manipur & 3 Ors
Manipur High Court · (2026) 01 MAN CK 1772
High Courts19 Jan 2026
Lamkhosat Lhouvum & Anr. Vs State Of Manipur & 4 Ors
Manipur High Court · (2026) 01 MAN CK 1769
National Highways Act, 1956 - Section 3G, 3H
High Courts16 Jan 2026
Maimom Pradipkumar Singh. Vs State Of Manipur & 7 Ors
Manipur High Court · (2026) 01 MAN CK 1757
High Courts16 Jan 2026Disposed Of
Collector (LA), Imphal West; & Anr. Vs Abujam Bira Singh
Manipur High Court · (2026) 01 MAN CK 1756
High Courts16 Jan 2026
Maimom Pradipkumar Singh Vs State Of Manipur & 5 Ors
Manipur High Court · (2026) 01 MAN CK 1755
High Courts16 Jan 2026
Registrar General, High Court Of Manipur Vs State Of Manipur & 5 Ors
Manipur High Court · (2026) 01 MAN CK 1754
High Courts15 Jan 2026
M/S Epudhou Marjing Print and Advertising Vs NG. Bhogendra Meitei & Anr.
Manipur High Court · (2026) 01 MAN CK 1751
High Courts15 Jan 2026Disposed Of
S. Nimaichand Singh & Ors. Vs State Of Manipur & Ors
Manipur High Court · (2026) 01 MAN CK 1750
High Courts14 Jan 2026
Chingsubam Ibocha Meetei Vs High Court Of Manipur & Ors
Manipur High Court · (2026) 01 MAN CK 1752
High Courts14 Jan 2026
Thangjam Shyamkishore Singh & Anr Vs Andy Mangsatabam & 3 Ors
Manipur High Court · (2026) 01 MAN CK 1747
High Courts07 Jan 2026
Kumbi College And 2 Ors. Vs Manipur Information Commission And 3 Ors
Manipur High Court · (2026) 01 MAN CK 1746
High Courts07 Jan 2026
Benjamin Lalneisang Saiate Vs State Of Manipur And 6 Ors
Manipur High Court · (2026) 01 MAN CK 1745
High Courts07 Jan 2026
M/s Punshi Ukal Consultancy Private Limited Vs Union Of India And 4 Ors
Manipur High Court · (2026) 01 MAN CK 1744
High Courts07 Jan 2026
W. Sanjeev Kumar And 16 Ors. Vs Manipur University And 3 Ors
Manipur High Court · (2026) 01 MAN CK 1743
High Courts07 Jan 2026Disposed Of/ Dismissed
Keisham Mohon Singh & Anr. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2026) 01 MAN CK 1742
High Courts07 Jan 2026
Huidrom Sarojubala Devi & Anr. Vs State Of Manipur & 5 Ors.
Manipur High Court · (2026) 01 MAN CK 1741