High Courts20 Jan 2025
Ima Market Development Committee, Lilong Bazar & Anr. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 01 MAN CK 1695
COURT ARCHIVE
Manipur High Court judgments, 2025
88 judgments · page 5 of 5
High Courts10 Jan 2025Disposed Of
Manipur Olympic Association & Anr. Vs Manipur Judo Association & 3 Ors.
Manipur High Court · (2025) 01 MAN CK 1631
High Courts07 Jan 2025
Ng.Roben Singh Vs State Of Manipur & 3 Ors
Manipur High Court · (2025) 01 MAN CK 1641
High Courts07 Jan 2025Disposed Of
Laimayum Prabinkumar Sharma & Anr Vs State Of Manipur & 3 Ors
Manipur High Court · (2025) 01 MAN CK 1640
High Courts07 Jan 2025Disposed Of
Tayenjam Biramangol Singh & 2 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2025) 01 MAN CK 1639
High Courts07 Jan 2025
Md. Rahejuddin Sheikh Vs State Of Manipur & 4 Ors
Manipur High Court · (2025) 01 MAN CK 1638
High Courts07 Jan 2025
Aribam Suraj Sharma Vs State Of Manipur & 1 Or.
Manipur High Court · (2025) 01 MAN CK 1633
High Courts07 Jan 2025Disposed Of
Manipur Judo Association Vs State Of Manipur & 2 Ors
Manipur High Court · (2025) 01 MAN CK 1632