High Courts28 May 2025
Indira Sarangthem Vs Athokpam Herojit Singh; & Ors.
Manipur High Court · (2025) 05 MAN CK 0489
COURT ARCHIVE
Manipur High Court judgments, 2025
88 judgments · page 3 of 5
High Courts23 May 2025
Pukhrambam Sumati Devi Vs Sorokhaibam Rajen Singh And 3 Others
Manipur High Court · (2025) 05 MAN CK 0479
High Courts20 May 2025Partly Allowed
Khuraijam Bungbung & Ors. Vs State Of Manipur
Manipur High Court · (2025) 05 MAN CK 0446
Indian Penal Code, 1860 - Section 34, 109, 120B, 354, 375, 376, 376D, 384Code Of Criminal Procedure, 1973 - Section 157, 161, 164, 164(5), 173, 173(5), 207, 208, 209, 216, 313Evidence Act, 1872 - Section 80
High Courts20 May 2025Partly Allowed
Phijam (n) Khwairakpam (o) Babina Devi Vs Khwairakpam Ragesh Singh & Ors
Manipur High Court · (2025) 05 MAN CK 0443
Family Courts Act, 1984 - Section 19 (1)Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts19 May 2025
Md. Yaima Vs Asiya Bibi & Ors.
Manipur High Court · (2025) 05 MAN CK 0442
Code Of Civil Procedure, 1908 - Order 41 Rule 31
High Courts12 May 2025
Karam Dhamen Singh Vs Union Of India & Anr.
Manipur High Court · (2025) 05 MAN CK 0458
High Courts12 May 2025
Yumlembam Surjit Singh & 5 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2025) 05 MAN CK 0450
High Courts09 May 2025Disposed Of
Md. Asraf Ali & 4 Ors. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 05 MAN CK 0429
Manipur Home Guards Rule, 2022 - Rule 7
High Courts09 May 2025Disposed Of
Havildar No. 5450027, Joydeep Das & Ors. Vs Union Of India & Ors.
Manipur High Court · (2025) 05 MAN CK 0427
High Courts08 May 2025Disposed Of
Wangkheirakpam Ibetombi Devi Vs State Of Manipur & Anr.
Manipur High Court · (2025) 05 MAN CK 0425
High Courts05 May 2025
Hooreiah Ningreingam Michael Vs State Of Manipur & Anr.
Manipur High Court · (2025) 05 MAN CK 0419
High Courts05 May 2025
Hirom Shantakumar Singh Vs State Of Manipur & 3 Ors
Manipur High Court · (2025) 05 MAN CK 0418
High Courts24 Apr 2025Dismissed
Moirangthem Ningol Thounaojam Ongbi Pusparani Devi Vs Km. Yurembam Inakhunbi Devi
Manipur High Court · (2025) 04 MAN CK 0495
Transfer Of Property Act, 1882 - Section 52
High Courts22 Apr 2025Disposed Of
Hopeson Vs State Of Manipur
Manipur High Court · (2025) 04 MAN CK 0496
High Courts15 Apr 2025
Mayanglambam Indubala Devi & Anr Vs State Of Manipur & 6 Ors
Manipur High Court · (2025) 04 MAN CK 0524
Manipur Civil Service (Appointment And Other Service Conditions Of Employees Of Government Aided/Private Institutions Taken Over By The Government) Rules, 1981 - Rule 7
High Courts08 Apr 2025Disposed Of
Leitanthem Indramani Singh Vs State Of Manipur & Ors.
Manipur High Court · (2025) 04 MAN CK 0473
High Courts03 Apr 2025Allowed/ Disposed Of
Sijagurumayum Bhumeshwar Sharma & Anr. Vs State Of Manipur & Ors.
Manipur High Court · (2025) 04 MAN CK 0499
High Courts13 Mar 2025Disposed Of
Thoudam Raghumani Singh Vs State Of Manipur Represented By Principal Secretary & Ors.
Manipur High Court · (2025) 03 MAN CK 0558
High Courts10 Mar 2025Disposed Of
Braham Prakash & Ors. Vs Union Of India & Ors.
Manipur High Court · (2025) 03 MAN CK 0553
High Courts10 Mar 2025Disposed Of
State Of Manipur & Anr. Vs Dr. Haobam Anandi Devi & Anr.
Manipur High Court · (2025) 03 MAN CK 0549