Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (x)

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High Courts01 Jun 2012Allowed

Bangalore Metropolitan Transport Corporation Vs The Karnataka Vidyashala Nursery Priniary and High School and Others

Karnataka High Court · (2012) 06 KAR CK 0013

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High Courts01 Jun 2012

Sri. L. Muniswamy Vs The State of Karnataka

Karnataka High Court · (2012) 06 KAR CK 0011

Karnataka Land Revenue Act, 1964 — Section 136 (3)

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High Courts01 Jun 2012

Shivanna and Others Vs State of Karnataka and The Commissioner Mysore Urban Development Authority, Mysore

Karnataka High Court · (2012) 06 KAR CK 0004

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High Courts31 May 2012

Sri Veeranna Vs The State of Karnataka and Another

Karnataka High Court · (2013) 2 AKR 27 : (2013) 2 KarLJ 729 : (2013) 1 KCCR 628

Karnataka Lokayukta Act, 1984 — Section 22Penal Code, 1860 (IPC) — Section 177

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High Courts31 May 2012Dismissed

Commissioner of C. EX., Bangalore-I Vs S.P. Flavours Pvt. Ltd.

Karnataka High Court · (2012) 283 ELT 3 : (2013) 20 GSTR 23

Central Excise Act, 1944 — Section 32 E, 32 F, 32 G

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High Courts31 May 2012

Hegde and Golay Ltd. Vs Karnataka Industrial Area Development Board

Karnataka High Court · (2012) 114 SCL 532

Companies Act, 1956 — Section 391, 394

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High Courts31 May 2012Allowed

Consortium Of Medical Engineering and Dental Colleges of Karnataka and Karnataka Private Medical and Dental Colleges Association Vs Shanklesha Rinku Ramesh

Karnataka High Court · AIR 2012 Kar 138

Constitution of India, 1950 — Article 226, 227

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High Courts31 May 2012Dismissed

Sri. Uma Mahesh Vs Smt. Nethravathi

Karnataka High Court · AIR 2013 Kar 41 : (2013) 1 AKR 377 : (2013) 2 DMC 217 : (2012) 5 KarLJ 567

Hindu Marriage Act, 1955 — Section 13 (1) (1a), 23 (1a)

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High Courts30 May 2012Allowed

Smt. M.K. Premalata @ Lalita Vs Gangadhar Gokak

Karnataka High Court · (2013) 3 DMC 220 : (2012) ILR (Kar) 5903 : (2013) 3 KarLJ 179 : (2013) 3 KCCR 2199

Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib)Penal Code, 1860 (IPC) — Section 494

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High Courts30 May 2012Dismissed

Official Liquidator of Star Spin and Twist Machineries Ltd. (In Liqn.) Vs Suresh Manoharlal Mehta

Karnataka High Court · (2012) 114 SCL 524

Companies Act, 1956 — Section 543

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