COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 974 of 2,397

High Courts04 Jun 2012Dismissed

Sri. Sai Digital Printers and Suppliers Vs State of Karnataka and Karnataka State Co-operative Mahamandali Ltd.

Karnataka High Court · (2012) 06 KAR CK 0037

Karnataka Transparency in Public Procurements Act, 1999 — Section 17 (1) (a)

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High Courts04 Jun 2012Allowed

Sri Prakash @ Tulsiprakash and Sri Paramesha Vs State

Karnataka High Court · (2012) 06 KAR CK 0035

Penal Code, 1860 (IPC) — Section 323, 326, 34, 341

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High Courts04 Jun 2012Dismissed

Smt. Khathijamma Vs Mrs. M.K. Sumithra and P.A. Sathish

Karnataka High Court · (2012) 06 KAR CK 0034

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A

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High Courts04 Jun 2012Dismissed

Sri. Bharamappa Vs Sri K. Lokeshappa and Others

Karnataka High Court · (2012) 06 KAR CK 0023

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts04 Jun 2012Allowed

Gstaad Hotel Pvt. Ltd. and Aditya Raheja Vs The Bruhat Bengaluru Mahanagara Palike and The State of Karnataka

Karnataka High Court · (2012) 06 KAR CK 0020

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High Courts04 Jun 2012Dismissed

K. Ananthamurthy Vs The Union of India, Bharath Petroleum Corporation Ltd. and Smt. K. Saroja Bai

Karnataka High Court · (2012) 06 KAR CK 0010

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High Courts04 Jun 2012Allowed

Karnataka State Road Transport Corporation Vs Speenivasashetty The Managing Director KSRTC Vs K.H. Rajappa

Karnataka High Court · (2012) 06 KAR CK 0009

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High Courts01 Jun 2012Dismissed

Sri. Bommanayaka Vs Sri. Bommanayaka and Others

Karnataka High Court · (2012) ILR (Kar) 3391

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B, 100

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High Courts01 Jun 2012

Sundara Shenoy Since Deceased By Lrs.(Smt Rathna Shenoy (Wife) and Others) Vs Smt. Anusuya and Others

Karnataka High Court · (2012) 06 KAR CK 0134

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High Courts01 Jun 2012

Varadachari Vs Bangalore Development Authority

Karnataka High Court · (2012) 06 KAR CK 0133

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High Courts01 Jun 2012Dismissed

Sri. Vishwanatha V.G. Reddy Vs The State of Karnataka and The Nangli Grama Panchayath Nangli Village

Karnataka High Court · (2012) 06 KAR CK 0132

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High Courts01 Jun 2012

B.N. Rajkumar Vs LT. Col. Mrs. V.V. Ealiamma (Retd.) rep. By her GPA Holder Lt. Col. K. Balakrishnan (Retd.) and Shri. J. Shaji (Ex-parte)

Karnataka High Court · (2012) 06 KAR CK 0131

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 85

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High Courts01 Jun 2012Allowed

Smt S. Divya Vs K Narendra Babu

Karnataka High Court · (2012) 06 KAR CK 0130

Hindu Marriage Act, 1955 — Section 13, 24

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High Courts01 Jun 2012

Sri. M. Muniraju Vs The Oriental Insurance Co. Ltd. and M/s. Shibra Minerals

Karnataka High Court · (2012) 06 KAR CK 0129

Motor Vehicles Act, 1988 — Section 166

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High Courts01 Jun 2012

Sri. B.N. Puttanna Vs The Oriental Insurance Co. Ltd. and M/s. Shibra Minerals

Karnataka High Court · (2012) 06 KAR CK 0128

Motor Vehicles Act, 1988 — Section 166

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High Courts01 Jun 2012

D. Ibrahim Vs Yogendra Rao and The National Insurance Co., Ltd., B.H. Road, Shimoga-577204

Karnataka High Court · (2012) 06 KAR CK 0127

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High Courts01 Jun 2012

Sri. Y. Subramanyam Vs Sri. B. Ravindra and The Manager, New India Assurance Co., Ltd., Mission Road, No. 2B, Unity Building Annexe, Bangalore-27

Karnataka High Court · (2012) 06 KAR CK 0126

Motor Vehicles Act, 1988 — Section 166

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High Courts01 Jun 2012

Smt. Jayamma, Chandrashekar, Jayamma and Nagaveni Since Minor Rep by Her Mother 1st Appellant All are Rita No. 32, Old Guddadahalli Mysore Road, Bangalore Vs Managing Director KSRTC Depot K H Road, Shanthinagar Bangalore-560027

Karnataka High Court · (2012) 06 KAR CK 0125

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High Courts01 Jun 2012Dismissed

The Branch Manager M/s. The Oriental Insurance Company Ltd. Vs Sri S.R. Raghukumar Reddy

Karnataka High Court · (2012) 06 KAR CK 0124

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High Courts01 Jun 2012Allowed

Bisanna, Since dead by Legal Representatives Muniyappa, Lingappar, Ramaz-bandrappa and Narayanappa Vs Agadurappa Since dead by his L.Rs. Smt. Muniyamma, Anjinappa and Krishnappa

Karnataka High Court · (2012) 06 KAR CK 0123

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