High Courts10 Sept 2012Allowed
Vinod @ Vinaykumar Girani Vs The State
Karnataka High Court · (2012) 09 KAR CK 0136
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 941 of 2,397
High Courts10 Sept 2012Dismissed
Shaheen Taj, Momin @ Syed Momin and Ammajan @ Shahanaj BI Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306
High Courts10 Sept 2012Dismissed
B.M. Thimmaiah Vs Smt. T.M. Rukimini, Raja P. Thimmaiah @ P. Thimmaiah Since Dead and P. Sreenivasaiah Advocate
Karnataka High Court · AIR 2013 Kar 81 : (2013) 2 AKR 234 : (2013) 2 KarLJ 28 : (2013) 1 KCCR 749
High Courts10 Sept 2012
Sri. Sadashiva Kembhavi Vs Principal Secretary Higher Education Department M.S. Building, Bangalore 1, Director, Technical Education Palace Road, Bangalore and Principal Basaveshwara Engineering College Bagalkot
Karnataka High Court · (2012) 09 KAR CK 0075
High Courts10 Sept 2012Dismissed
Anita Kudlayya Gudi Vs The State of Karnataka and Others
Karnataka High Court · (2012) 09 KAR CK 0074
High Courts10 Sept 2012Dismissed
The Union of India and Others Vs Ningappa Hurali
Karnataka High Court · (2012) 09 KAR CK 0073
High Courts10 Sept 2012Dismissed
Yelahanka Merchant Finance Co-Op. Pvt. Ltd. Vs S.N. Renukaputtaswamy
Karnataka High Court · (2012) 09 KAR CK 0072
Negotiable Instruments Act, 1881 (NI) — Section 138, 138 (b)
High Courts07 Sept 2012Allowed
Samanthu Business Forms Private Limited Vs State of Karnataka
Karnataka High Court · (2013) 75 KarLJ 60
High Courts07 Sept 2012
Mr. Vinay S. Vs Smt. Asha N.
Karnataka High Court · (2012) 09 KAR CK 0249
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13 (1) (i-a), 9
High Courts07 Sept 2012
S.M. Manjunath Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 181, 187, 196Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts07 Sept 2012Dismissed
Sri M.R. Anil Kumar Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0247
High Courts07 Sept 2012
Sri. P.N. Rajmohan Vs The State of Karnataka
Karnataka High Court · (2013) 2 KarLJ 185
Karnataka Excise Act, 1965 — Section 32 (1), 34, 36
High Courts07 Sept 2012Allowed
Mr. Mahadeva and Others Vs The Special Land Acquisition Officer, Ramanagara Sub-Division, Ramanagara District - 571511 and The Managing Director, Cauvery Niravari Nigama Limited, 3rd and 4th Floor, Surface Water Data Center, Anandha Rao Circle, Bangalore - 560009
Karnataka High Court · (2012) 09 KAR CK 0245
Land Acquisition Act, 1894 — Section 28 A, 4 (1), 6 (1)
High Courts07 Sept 2012
Sri. A Narayanappa Vs Government of Karnataka and Others
Karnataka High Court · (2012) 09 KAR CK 0244
Karnataka Panchayat Raj Act, 1993 — Section 113 (4), 269, 269
High Courts07 Sept 2012
Sri. R. Manjunatha Vs G. Laxminaryanaraju and Others
Karnataka High Court · (2012) 09 KAR CK 0243
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Karnataka Rent Rules, 2001 — Rule 33
High Courts07 Sept 2012Dismissed
Smt. Lakshmamma and H.K. Honnegowda Vs The Vice Chancellor University of Agricultural Sciences, Gkvk, Bangalore-560065 and The Administrative Officer University of Agricultural Sciences, Administrative Office, Gkvk, Bangalore-560065
Karnataka High Court · (2012) 09 KAR CK 0241
Penal Code, 1860 (IPC) — Section 302
High Courts07 Sept 2012
Divisional Controller, NWKRTC] Bagalkot Division, Bagalkot Vs Hanamanthapa Chinnapur
Karnataka High Court · (2012) 09 KAR CK 0240
Industrial Disputes Act, 1947 — Section 33 (2) (b), 33 (3)
High Courts07 Sept 2012Dismissed
Dr. Krathish Bopanna and Others Vs M/s. Manipal Acunova Limited and Semler Research Centre Private Limited Semler Research Centre Private Limited Vs M/s. Manipal Acunova Limited and Others Manipal Acunova Limited Vs Dr. Krathish Bopanna and Others
Karnataka High Court · (2012) 09 KAR CK 0239
High Courts07 Sept 2012
Basaveshwara Vidya Vardhaka Sangha Vs The Bagalkot Co-operative Spinning Mills and Others
Karnataka High Court · (2012) 09 KAR CK 0238