High Courts27 Mar 2024Dismissed
K M Momin Pasha Vs L Ravi
Karnataka High Court · (2024) 03 KAR CK 0049
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 91 of 2,399
High Courts27 Mar 2024Allowed
M/S Khushboo Electrical And Company Represented By Its Proprietor Vs M/S Mahalakshmi Electrical And Lighting Represented By Its Proprietor Sri Mukhesh Mali @ Mukesh Ram
Karnataka High Court · (2024) 03 KAR CK 0048
Code Of Civil Procedure Code, 1908 — Section 200, 378(4)Negotiable Instruments Act, 1881 — Section 138, 145
High Courts22 Mar 2024Partly Allowed
Reshma Vs State Of Karnataka Home Department, Through Principal Secretary, Vidhana Soudha, Bengaluru-560001 & Others
Karnataka High Court · (2024) 03 KAR CK 0037
Indian Penal Code, 1860 — Section 34, 302, 341
High Courts21 Mar 2024Dismissed
M Jayanna & Others Vs K M Shivamurthy & Others
Karnataka High Court · (2024) 03 KAR CK 0039
Code Of Civil Procedure Code, 1908 — Section 11Code Of Civil Procedure Code, 1908 — Order 6 Rule 5
High Courts20 Mar 2024Allowed
JSW Steel Limited Vs Karnataka State Minerals Corporation Limited Formerly Known As Mysore Minerals Limited, (A Company Registered Under The Provisions Of The Companies Act, 1956) & Others
Karnataka High Court · (2024) 03 KAR CK 0034
Code Of Civil Procedure Code, 1908 — Section 151Code Of Civil Procedure Code, 1908 — Order 6 Rule 5Evidence Act, 1872 — Section 65, 66
High Courts19 Mar 2024Allowed
Chaitra D.C. Vs Mahesha Kumar A.N. S/O Nataraja A.C. & Others
Karnataka High Court · (2024) 03 KAR CK 0035
Code Of Civil Procedure Code, 1908 — Section 24
High Courts18 Mar 2024Disposed Of
Jahnavi W/O Late N.S. Mahabalagiri Rao & Others Vs B. Shobha W/O Baloasubramanya & Others
Karnataka High Court · (2024) 03 KAR CK 0033
High Courts18 Mar 2024Dismissed
Obaleshappa @ Obaleshappa @ Obaleshi S/O Palaiah Vs Shashikumar S/O Rudrappa, Owner Of Auto Rickshaw, Bearing Registration No. Ka-16-A-7202, R/O Burujanahatti, Siddarameswara Circle, Chitradurga - 577501 & Others
Karnataka High Court · (2024) 03 KAR CK 0032
High Courts18 Mar 2024Allowed
M.G. Chandra Shekar Vs Ravikumara & Others
Karnataka High Court · (2024) 03 KAR CK 0031
High Courts18 Mar 2024Allowed
Hemalatha & Others Vs K. Shivanna & Others
Karnataka High Court · (2024) 03 KAR CK 0030
High Courts15 Mar 2024Disposed Of
Ganapathy G. S. Vs State Of Karnataka, Department Of Co-Operation, Vidhana Soudha, Bangalore-560001, Represented By Its Principal Secretary & Others
Karnataka High Court · (2024) 03 KAR CK 0026
High Courts14 Mar 2024Allowed
Sathisha M.Y Vs State Of Karnataka
Karnataka High Court · (2024) 03 KAR CK 0028
Indian Penal Code, 1860 — Section 34, 406, 408, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Mar 2024
TTK Property Services Private Limited, Ferns Icon, Ground Floor, Marathahalli Outer Ring Road, Doddenakundi, Bangalore - 560037, Karnataka. Vs Nil
Karnataka High Court · (2024) 03 KAR CK 0022
Companies Act, 1956 — Section 391, 392, 393, 394, 394(2)Karnataka Stamp Act, 1957 — Section 46Companies (Court) Rules, 1959 — Rule 81, 84
High Courts11 Mar 2024Allowed
Pathalinga @ Pathalinganna S/O Kumar Vs State Of Karnataka By Abbinahole Police Represented By State Public Prosecutor, High Court Building, Bangalore 560001 & Others
Karnataka High Court · (2024) 03 KAR CK 0021
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 363, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17
High Courts07 Mar 2024Disposed Of
Krishna Rao P S S/O Late P K Sathyanarayana Rao Vs Chief Commissioner Bruhath Bengaluru Mahanagara Palike N R Square Bangaloe -560009 & Others
Karnataka High Court · (2024) 03 KAR CK 0017
High Courts07 Mar 2024Partly Allowed
Mohiddin Arshad Vs State Of Karnataka, Through Mangalore Women Police Station, Reprented By Spp, High Court Building, Bengaluru-560001
Karnataka High Court · (2024) 03 KAR CK 0013
Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Mar 2024Dismissed
Mervin Charles @ Prabhu, S/O Amalanandhan Vs State Of Karnataka By Robertsonpet Police Station, Kgf. Rep. By Spp, High Court Of Karnataka, Bengaluru - 560001
Karnataka High Court · (2024) 03 KAR CK 0016
High Courts06 Mar 2024Disposed Of
Mahalakshmi (Samskruthika Kala) (Halli Sambrama) Devasthanada Seva Samithi Trust (R) Registered Under Indian Trust Act, Sathanuru Village And Post Kasaba Hobli, Mandya Taluk Mandya District � 571 401 Represented By Its Secretary Sri Chennakeshava Vs Deputy Commissioner Mandya District Mandya � 571401 & Others
Karnataka High Court · (2024) 03 KAR CK 0008
High Courts06 Mar 2024Disposed Of
K.M. Devanath Vs J. Manjula
Karnataka High Court · (2024) 03 KAR CK 0007
High Courts05 Mar 2024Allowed
H.M. Venkatesh, S/O Late H.G. Mariappa @ Venkatachala Shetty Vs State By Huliyurdurga Police Station, Represented By Spp, High Court Complex, Bangalore - 560001
Karnataka High Court · (2024) 03 KAR CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 143, 147, 148, 149, 302