High Courts07 Aug 2013Dismissed
Sri Suresh Chandra Agarwal Vs Mohammed Saleem, Zaheeda Banu, Shakeela Akthar and Mohammed Aleem
Karnataka High Court · (2013) 08 KAR CK 0053
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 842 of 2,397
High Courts07 Aug 2013Partly Allowed
Smt. Prema Satyanarayana Vs Mohananda Kumar and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 08 KAR CK 0044
High Courts07 Aug 2013
M/s. Sunrise Sales Corporation Vs M/s. Poorna Developers
Karnataka High Court · (2013) 08 KAR CK 0031
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Aug 2013
Elvina Pharmaceuticals Limited Vs The Additional Commissioner of Commercial Taxes, Zone-1
Karnataka High Court · (2013) 77 KarLJ 552 : (2014) 71 VST 258
High Courts07 Aug 2013
Singanamla Enterprises Vs The Additional Commissioner of Commercial Taxes, Zone-I
Karnataka High Court · (2013) 77 KarLJ 591
High Courts07 Aug 2013Allowed
Javeed Pasha Vs State
Karnataka High Court · (2013) 08 KAR CK 0003
Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 34
High Courts07 Aug 2013Dismissed
P. Gopal Raju Vs The Secretary to Government of India and Others
Karnataka High Court · (2013) 08 KAR CK 0002
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 34
High Courts06 Aug 2013Dismissed
The University of Agricultural Sciences, G.K.V.K. Vs Smt. Saroja Gupta
Karnataka High Court · (2014) 1 KarLJ 242
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, 11Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts06 Aug 2013Dismissed
Sri. I.K. Nanaiah Vs The State of Karnataka and Others
Karnataka High Court · (2013) 08 KAR CK 0179
Karnataka Municipal Corporations Act, 1976 — Section 482
High Courts06 Aug 2013
Phoenix Plasts Company Vs Commr. of C. Ex.
Karnataka High Court · (2013) 298 ELT 481 : (2014) 25 GSTR 325
High Courts06 Aug 2013Dismissed
Abdul Basheer and Mohammed Rafeeq Vs The State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 729 : (2013) ILR (Kar) 4435
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2
High Courts06 Aug 2013Allowed
Sri H.J. Siwani Vs Sri M. Narasimhaiah, Sri N. Ramesh, Sri N. Venugopal and Smt. Venkatamma
Karnataka High Court · (2013) 08 KAR CK 0152
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Land Acquisition Act, 1894 — Section 48(1)
High Courts06 Aug 2013Allowed
Shri Kempanna Vs State of Karnataka and Others
Karnataka High Court · (2013) 08 KAR CK 0150
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer or Certain Lands) Rules, 1979 — Rule 3(5), 3(6)
High Courts06 Aug 2013
Muniraju and Others Vs The State of Karnataka, The Special Deputy Commissioner, The Tahsildar and The Commissioner
Karnataka High Court · (2013) 08 KAR CK 0143
High Courts06 Aug 2013Allowed
Smt. Jayamma and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2013) 08 KAR CK 0135
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 5, 5-A (1A)Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer or Certain Lands) Rules, 1979 — Rule 3, 3(5)
High Courts06 Aug 2013
Smt. M.P. Indravathi Vs Deputy Commissioner, Assistant Commissioner and Sri H.R. Parashuram
Karnataka High Court · (2013) 08 KAR CK 0132
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer or Certain Lands) Rules, 1979 — Rule 3(2), 3(5)
High Courts06 Aug 2013Allowed
Shri. Rangappa @ Rangappa Shetty Vs Shri. Jayaramaiah and The Divisional Manager, The United India Insurance Co. Ltd.
Karnataka High Court · (2014) 2 AKR 263 : (2014) ILR (Kar) 191
High Courts06 Aug 2013
Sri Narasimhaiah Vs Sri. Appaji Gowda and Sri Venkatappa
Karnataka High Court · (2013) 08 KAR CK 0126
High Courts06 Aug 2013Partly Allowed
Smt. Sakamma, Vishwanatha Char, Vijayakumar Char and Raghavendra Char Vs M/s. Oriental Insu. Co. Ltd. and K.M. Parvathamma
Karnataka High Court · (2013) 08 KAR CK 0125
Motor Vehicles Act, 1988 — Section 166
High Courts06 Aug 2013
Sri. K.M. Mallaiah Vs Smt. Lakshmamma
Karnataka High Court · (2013) 08 KAR CK 0103
Civil Procedure Code, 1908 (CPC) — Section 35A