High Courts07 Aug 2013
Sri Abdul Wajid Vs R. Pratap Kumar Reddy and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 08 KAR CK 0194
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 841 of 2,397
High Courts07 Aug 2013Dismissed
Rotary Club Education Society Vs The Town Municipal Council
Karnataka High Court · (2013) 08 KAR CK 0185
High Courts07 Aug 2013Disposed Off
Sri. M. Subbarayappa and Sri. T. Shamanna Vs Mysore State Vanhikula Kshathriya (Thigalara) Sangha and Others
Karnataka High Court · (2013) 4 AKR 524 : (2013) 5 KarLJ 253
Karnataka Societies Registration Act, 1960 — Section 22, 25
High Courts07 Aug 2013
Smt. Sujatha Manjunath Vs State of Karnataka and Smt. Veena Nayak
Karnataka High Court · (2013) 08 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts07 Aug 2013
Dakshina Moorthy and Dharman Vs A. Venkateswarappa and Others
Karnataka High Court · (2013) 08 KAR CK 0168
High Courts07 Aug 2013Allowed
Sri H.M. Nanjundappa Vs Director of Marketing and Agricultural Produce Market Committee
Karnataka High Court · (2013) 08 KAR CK 0149
High Courts07 Aug 2013Allowed
Sri Muniyappa Vs Smt. Saraswathi Smt. Saraswathi Vs Sri Muniyappa
Karnataka High Court · (2013) 08 KAR CK 0120
Motor Vehicles Act, 1988 — Section 148(2)
High Courts07 Aug 2013Allowed
Mr. H.D. Mahalingaiah Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 407Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(21)
High Courts07 Aug 2013
Sri. K. Srinivasalu Vs Master Yeshas
Karnataka High Court · (2013) 08 KAR CK 0105
High Courts07 Aug 2013Disposed Off
K. Lingaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 08 KAR CK 0104
High Courts07 Aug 2013
Raju Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 306, 498A, 498A(a)
High Courts07 Aug 2013Allowed
Smt. C.T. Jayalakshmi and Others Vs Rojan Elston Madtha and The Branch Manager, The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 08 KAR CK 0099
High Courts07 Aug 2013Dismissed
M/s. Nandi Wines Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0098
High Courts07 Aug 2013Dismissed
Karnataka State Financial Corporation Vs Sri H.I. Shamshuddin, Sri Basavegowda, Sri H.S. Mohammad Jafrulla and Sri Jayaraju
Karnataka High Court · (2013) 08 KAR CK 0097
Karnataka State Financial Corporation Act — Section 29
High Courts07 Aug 2013Dismissed
Smt. Indiramma and Sri. M.A. Jayaram Vs Bruhat Bangalore Mahanagara Palike, The Joint Commissioner (West), The Asst. Revenue Officer and Gokul Education Foundation, Sri. M.R. Jayaram
Karnataka High Court · (2013) 08 KAR CK 0096
High Courts07 Aug 2013Allowed
Sri. S. Chandrashekar Vs State of Karnataka, Department of Urban Development, Bangalore Development Authority, The Additional Land Acquisition Officer and Muddanna
Karnataka High Court · (2013) 08 KAR CK 0095
High Courts07 Aug 2013Dismissed
Sri. Thimmaiah Vs The Deputy Commissioner and Others
Karnataka High Court · (2013) 08 KAR CK 0094
High Courts07 Aug 2013
Smt. Rajanamani Vs State of Karnataka and Others
Karnataka High Court · (2013) 08 KAR CK 0093
Karnataka Excise Licences (General Conditions) Rules, 1967 — Rule 17-B
High Courts07 Aug 2013
Smt. Jayanthi and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 857 : (2013) ILR (Kar) 5370 : (2014) 1 KarLJ 291
Civil Procedure Code, 1908 (CPC) — Section 89Karnataka Land Revenue Act, 1964 — Section 192(A)
High Courts07 Aug 2013Allowed
Sri Mohiuddin Vs The Managing Director, KSRTC and The National Insurance Co. Ltd.
Karnataka High Court · (2013) 08 KAR CK 0085