High Courts04 Feb 2014Allowed
B. Venkatesh and Others Vs Bangalore Development Authority and Government of Karnataka Urban Development Department
Karnataka High Court · (2014) 02 KAR CK 0008
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 738 of 2,398
High Courts04 Feb 2014Dismissed
State Vs Yogesh @ Yogi, R. Kumar @ Ramegowda @ Gowda, D. Raja @ T.T. Raja and G. Raja @ Badrehalli Raja
Karnataka High Court · (2014) 02 KAR CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 162 313 378 386Penal Code, 1860 (IPC) - Section 302 34
High Courts04 Feb 2014
M/s. Essae Teraoka Pvt. Ltd. Vs The Deputy Commissioner of Income Tax, Bangalore
Karnataka High Court · (2014) 266 CTR 246 : (2014) 366 ITR 408
Income Tax Act, 1961 - Section 139 139(1) 143(1) 143(2) 143(3)Provident Funds Act, 1925 - Section 2(c) 6
High Courts03 Feb 2014Partly Allowed
Sri Channa Vs Sri Manjunatha and The Divisional Manager, The New India Assurance Co. Ltd.
Karnataka High Court · (2014) 02 KAR CK 0362
High Courts03 Feb 2014Allowed
Abdulbari Abdul Razaq Mulla Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
High Courts03 Feb 2014Dismissed
G. Dyavanna, Smt. Shankramma and Gonal Honnurappa Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0359
Penal Code, 1860 (IPC) — Section 149, 302, 323, 498A, 504
High Courts03 Feb 2014Partly Allowed
Satish Vs Imamhusain and Others
Karnataka High Court · (2014) 02 KAR CK 0358
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Karnataka Municipal Corporations Act, 1976 — Section 33
High Courts03 Feb 2014Partly Allowed
Sri Srinivas Vs The Manager, The National Insurance Co. Ltd., G.S. Santhosh and Sathish
Karnataka High Court · (2014) 02 KAR CK 0351
High Courts03 Feb 2014Allowed
Ravi Prakash Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399, 402
High Courts03 Feb 2014Disposed Off
Sri C. Channappa Vs The Hopcoms
Karnataka High Court · (2014) 02 KAR CK 0328
High Courts03 Feb 2014Allowed
B. Narayanappa Vs The Managing Director KSRTC, Bangalore and The Divisional Controller KSRTC, Kolar
Karnataka High Court · (2014) 02 KAR CK 0327
Industrial Disputes Act, 1947 — Section 10(4)(A), 33A
High Courts03 Feb 2014Allowed
Akthari Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 302, 34, 498(A)
High Courts03 Feb 2014Allowed
Smt. Suppamma Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0306
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts03 Feb 2014Allowed
Mohammed Ghouse Khan @ Ghouse Khan Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0305
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304-B, 34, 498A, 498-A
High Courts03 Feb 2014Allowed
Smt. Kanthi. U.A. Vs State
Karnataka High Court · (2014) 02 KAR CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts03 Feb 2014Dismissed
Karnataka State Road Transport Corporation Mysore Urban Division Mysore Vs H.B. Siddappa Rep. by his LRs. (Rathnamma @ Honnamma, Rajeshwari and Nanjundaswamy)
Karnataka High Court · (2014) 02 KAR CK 0280
High Courts03 Feb 2014Disposed Off
Melamani Shekhar and Others Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0276
Constitution of India, 1950 - Article 226
High Courts03 Feb 2014Dismissed
Sri Santhosh Nagammanavar Vs Smt. M.S. Vanithashree
Karnataka High Court · (2014) 02 KAR CK 0274
Hindu Marriage Act, 1955 - Section 13(1)(ia) 9
High Courts03 Feb 2014Dismissed
Srihari Dashrath Rao Vs Gulbarga University
Karnataka High Court · (2014) 2 AKR 114 : (2014) 2 KCCR 1687
High Courts03 Feb 2014Dismissed
Eramma Vs The Deputy Commissioner D.C. Office, The Deputy Director Women and Child Development Department, Raichur, The Chief Executive Officer Zilla Panchayat, Raichur and Sunita
Karnataka High Court · (2014) 02 KAR CK 0270