High Courts07 Mar 2014Dismissed
The Management of Bangalore Electricity Company Limited Vs Prasanna Kumar
Karnataka High Court · (2014) 03 KAR CK 0177
Industrial Disputes Act, 1947 — Section 10, 25-B, 25-F
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 716 of 2,398
High Courts07 Mar 2014Dismissed
Syndicate Bank Vs B. Ravindra Rao
Karnataka High Court · (2014) 03 KAR CK 0176
High Courts07 Mar 2014
K. Veerabhadrappa Vs State of Karnataka
Karnataka High Court · (2014) 3 AKR 389 : (2014) 3 KarLJ 479
High Courts07 Mar 2014
Lingaraja Vs Dyamangouda Ayyangouda Paul
Karnataka High Court · (2014) 3 KarLJ 310
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Mar 2014
Ameer Mohammad Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 230
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Guardians and Wards Act, 1890 — Section 12
High Courts07 Mar 2014Dismissed
Vasudeva Rao and Sons Vs Prathiba Devi
Karnataka High Court · (2015) ILR 415 : (2014) 3 KCCR 2031
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 14 Rule 1, Order 14 Rule 2, Order 17 Rule 1, Order 2 Rule 3Karnataka Court Fees and Suits Valuation Act, 1958 — Section 41, 50Karnataka Small Cause Courts Act, 1964 — Section 9
High Courts07 Mar 2014Dismissed
Mailarappa Channabasappa Idaguri Vs Prabhu
Karnataka High Court · (2014) 03 KAR CK 0077
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 163A, 166
High Courts07 Mar 2014Dismissed
Sangawwa Vs Pattan Panchayat
Karnataka High Court · (2014) 03 KAR CK 0076
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts07 Mar 2014Partly Allowed
Shivanand Ningappa Hurakadli Vs Tippanna Hanamanth
Karnataka High Court · (2014) 03 KAR CK 0075
High Courts07 Mar 2014
Ravi Vs State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0074
Penal Code, 1860 (IPC) — Section 399, 402
High Courts07 Mar 2014Allowed
Pradeep Vs The State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 324, 341, 504, 506
High Courts07 Mar 2014Partly Allowed
Ramesh Vs T. Doraiswamy
Karnataka High Court · (2014) 03 KAR CK 0072
High Courts07 Mar 2014Dismissed
Maharudrappa Vs Mahadevappa
Karnataka High Court · (2014) 3 KarLJ 684
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts07 Mar 2014Dismissed
Puttamma Vs The Government of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0070
High Courts07 Mar 2014Dismissed
The Regional Director E.S.I. Corporation Vs The Management of Albuquerque and Sons
Karnataka High Court · (2014) 03 KAR CK 0067
Employees State Insurance Act, 1948 — Section 45-A, 75
High Courts07 Mar 2014
Pattu Vs Shivanand The Managing Director Vs Pattu
Karnataka High Court · (2015) ILR 212
High Courts07 Mar 2014Dismissed
Khaja Hussain Vs Shantawwa
Karnataka High Court · (2014) 03 KAR CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 96
High Courts07 Mar 2014Dismissed
The Managing Director, Karnataka State Road Transport Corporation Vs Smt. Jayalakshmi and Others
Karnataka High Court · (2014) 4 ACC 852 : (2014) ACJ 2490 : (2014) 2 AKR 423 : (2015) 1 AnWR 255 : (2015) 146 FLR 667 : (2014) 142 FLR 978 : (2014) ILR 2067 : (2014) 6 KarLJ 512 : (2014) 2 KCCR 1243 : (2014) 2 LLN 689 : (2014) LLR 952
Workmens Compensation Act, 1923 — Section 3