High Courts07 Mar 2014
Commissioner of Service Tax Vs The Peoples Choice
Karnataka High Court · (2014) 45 GST 714 : (2014) 36 STR 10
Finance Act, 1994 — Section 68, 73(1)(a), 73(2)(a)
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 715 of 2,398
High Courts07 Mar 2014Dismissed
Smt. Rani K. N. Vs The State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0283
High Courts07 Mar 2014Partly Allowed
Khathijamma Vs Sumithran
Karnataka High Court · (2014) 03 KAR CK 0282
High Courts07 Mar 2014Allowed
Assistant Executive Engineer Vs The Deputy Labour Commissioner and Appellate Authority
Karnataka High Court · (2014) 03 KAR CK 0281
High Courts07 Mar 2014Partly Allowed
Ravi Vs Kashinath Shinde
Karnataka High Court · (2014) 03 KAR CK 0280
High Courts07 Mar 2014Allowed
Sathyanarayan Vs Suryoji Rao
Karnataka High Court · (2014) 03 KAR CK 0274
Karnataka Court Fees and Suits Valuation Act, 1958 — Section 24(d), 35(2), 38
High Courts07 Mar 2014Allowed
N.C. Umesh Vs State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0236
Civil Procedure Code, 1908 (CPC) — Section 89Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Mar 2014Dismissed
Basavaraj Vs Sindhubai
Karnataka High Court · (2014) 03 KAR CK 0231
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Mar 2014Dismissed
N. Krishnaiah Vs State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311, 313Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506
High Courts07 Mar 2014Disposed Off
T.M. Ganeshan Vs The Karnataka State Transport Authority
Karnataka High Court · (2014) 03 KAR CK 0229
High Courts07 Mar 2014Allowed
Karnataka State Board of Wakf Vs The Special Deputy Commissioner
Karnataka High Court · (2014) 03 KAR CK 0224
High Courts07 Mar 2014Allowed
Doreswamy Vs Sarvodaya Education Society
Karnataka High Court · (2014) 03 KAR CK 0204
Limitation Act, 1963 — Section 5
High Courts07 Mar 2014
Creative Markings and Controls (P.) Ltd. Vs Additional Commissioner of Commercial Taxes
Karnataka High Court · (2014) 44 GST 797 : (2014) 79 KarLJ 183 : (2014) 72 VST 392
Karnataka Value Added Tax Act, 2003 — Section 39(1), 64(1)
High Courts07 Mar 2014Allowed
Ravindra Moolabharti Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 429 : (2014) 4 KCCR 3828
Penal Code, 1860 (IPC) — Section 34, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts07 Mar 2014Dismissed
Maheshwarappa Vs Tamminidi Ramakrishna Tamminidi Ramakrishna Vs Maheshwarappa
Karnataka High Court · (2014) 03 KAR CK 0181
Motor Vehicles Act, 1988 — Section 21
High Courts07 Mar 2014Dismissed
Premesh Vs Raju
Karnataka High Court · (2014) 03 KAR CK 0180
Karnataka Land Revenue Act, 1964 — Section 133
High Courts07 Mar 2014Disposed Off
Residency Members Association Vs State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0179
High Courts07 Mar 2014Dismissed
A.N. Nagarajaiah Vs B. Aravind
Karnataka High Court · AIR 2014 Kar 140 : (2014) 4 AKR 25 : (2014) 3 KCCR 1999
Registration Act, 1908 — Section 17, 17(1-A), 49Transfer of Property Act, 1882 — Section 53A, 54