High Courts17 Nov 2014
National Insurance Co. Ltd. Vs Sushila Sushila Khanagavi Vs Bipur Jodhar
Karnataka High Court · (2014) 11 KAR CK 0082
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 622 of 2,398
High Courts17 Nov 2014
The New India Assurance Co. Ltd. Vs Renuka
Karnataka High Court · (2014) 11 KAR CK 0081
Motor Vehicles Act, 1988 — Section 166
High Courts17 Nov 2014
Suresh Shamji Dharmashi Vs The Special Land Acquistion Officer
Karnataka High Court · (2014) 11 KAR CK 0075
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Land Acquisition Act, 1894 — Section 18
High Courts14 Nov 2014
Prakash Chandra Vs The Commissioner, Bruhat Bangalore Mahanagara Palike and Others
Karnataka High Court · (2015) 3 AKR 689 : (2015) 2 KarLJ 329
Constitution of India, 1950 — Article 226Karnataka Municipal Corporations Act, 1976 — Section 299, 300, 308, 320, 321Penal Code, 1860 (IPC) — Section 191, 192, 193
High Courts14 Nov 2014
Sabira Janu Vs N.N. Venkataramanaswamy
Karnataka High Court · (2015) ILR 274
Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 58(a), 58(d), 60, 62
High Courts14 Nov 2014
The State of Karnataka Vs Shivayogeppa B. Hinchigeri
Karnataka High Court · (2015) 1 AKR 782 : (2015) ILR 81 : (2015) 2 KCCR 1749
Karnataka State Universities Act, 2000 — Section 14, 14(4)
High Courts14 Nov 2014
Lourdumary Bastian Vs Shanth Kumari
Karnataka High Court · (2014) 11 KAR CK 0267
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 91, 92
High Courts14 Nov 2014
Augustus Jeba Ananth Vs Anss Rajshekar
Karnataka High Court · (2014) 11 KAR CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts14 Nov 2014
Vittala Poojary Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts14 Nov 2014
D. Somashekhar Vs State
Karnataka High Court · (2014) 11 KAR CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 279, 304(A), 304A
High Courts14 Nov 2014
Uday Vs Shafee Mohammed
Karnataka High Court · (2014) 11 KAR CK 0190
Motor Vehicles Act, 1988 — Section 173(1)
High Courts14 Nov 2014
Basavaraj Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0185
Karnataka Industrial Areas Development Act, 1966 — Section 28(5), 28(6)
High Courts14 Nov 2014
Abdul Subhan Vs Asif Nisar
Karnataka High Court · (2014) 11 KAR CK 0178
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts14 Nov 2014
K.S. Gurushankar Vs Sri S.K. Manikyam Charitable Trust
Karnataka High Court · (2014) 11 KAR CK 0076
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, Order 41 Rule 31(3), 47Karnataka Small Cause Courts Act, 1964 — Section 18
High Courts14 Nov 2014
P. Balaji Vs Kumada N.
Karnataka High Court · (2014) 11 KAR CK 0073
Motor Vehicles Act, 1988 — Section 173(1)
High Courts14 Nov 2014
C.R. Harish Vs C.K. Keerthi
Karnataka High Court · (2014) 11 KAR CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts13 Nov 2014
Bank of Baroda Vs ING Vysya Bank Ltd.
Karnataka High Court · (2015) 2 AKR 743
Civil Procedure Code, 1908 (CPC) - Section 13, 44A, 47
High Courts13 Nov 2014
Govindachary Vs Tax Recovery Officer and Others
Karnataka High Court · (2015) 275 CTR 541 : (2015) 232 TAXMAN 750
Income Tax Act, 1961 — Section 140A, 154, 155, 156, 200A
High Courts13 Nov 2014
United India Insurance Co. Ltd. Vs Jayesh Arodi and Others
Karnataka High Court · (2016) 1 ACC 472 : (2015) ACJ 2845 : (2015) 1 AKR 815 : (2015) ILR 832
High Courts13 Nov 2014
M.K. Shankar Rao Vs The State of Karnataka
Karnataka High Court · (2014) 4 KCCR 3676
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x)