High Courts19 Nov 2014
Monica Mascarenhas Vs Santhosh D. Patil The National Insurance Co. Ltd. Vs Monica Mascarenhas
Karnataka High Court · (2014) 11 KAR CK 0040
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 620 of 2,398
High Courts19 Nov 2014
Yallappa Balappa Bandiwada Vs Deputy Commissioner
Karnataka High Court · (2014) 11 KAR CK 0037
Legal Services Authorities Act, 1987 — Section 22A(b)(i)(iv), 22A(b)(iii), 22C
High Courts18 Nov 2014
Nithyananda Swamy Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 1 KarLJ 360 : (2015) 4 KCCR 3150
Karnataka Land Revenue Act, 1964 — Section 95, 96Karnataka Town and Country Planning Act, 1961 — Section 14
High Courts18 Nov 2014
The Liquidator Vs Malakappa
Karnataka High Court · (2014) 11 KAR CK 0314
Banking Regulation Act, 1949 — Section 22(4)Consumer Protection Act, 1986 — Section 25
High Courts18 Nov 2014
Sangamma Vs The President
Karnataka High Court · (2014) 11 KAR CK 0312
Karnataka Panchayat Raj Act, 1993 — Section 237, 269
High Courts18 Nov 2014
The Divisional Controller Vs Pampanna
Karnataka High Court · (2014) 11 KAR CK 0311
High Courts18 Nov 2014
Eshwarappa Vs The Chief Officer
Karnataka High Court · (2014) 11 KAR CK 0310
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts18 Nov 2014
K. Rajanna Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0283
Karnataka Land Revenue Act, 1964 — Section 95, 95(2)
High Courts18 Nov 2014
Siddaiah Vs The Principal Secretary
Karnataka High Court · (2014) 11 KAR CK 0281
High Courts18 Nov 2014
Saroja Vs Shanthamma
Karnataka High Court · (2014) 11 KAR CK 0253
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Nov 2014
Venkataravanappa Vs T.M. Venkatesh Gowda
Karnataka High Court · (2014) 11 KAR CK 0177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 31(a), 100, 96
High Courts18 Nov 2014
K. Kumar Vs M. Narendra Prasad
Karnataka High Court · (2014) 11 KAR CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 142(b)
High Courts18 Nov 2014
K. Palaniswamy Vs R. Marappan
Karnataka High Court · (2014) 11 KAR CK 0172
Workmens Compensation Act, 1923 — Section 4
High Courts18 Nov 2014
The Manager Vs Vasanthamma
Karnataka High Court · (2014) 11 KAR CK 0167
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166
High Courts18 Nov 2014
Pilla Anjanappa S. Vs K.S. Munianjanamma
Karnataka High Court · (2014) 11 KAR CK 0166
High Courts18 Nov 2014
Venkateshwara Dental College and Hospital Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2014) 11 KAR CK 0165
High Courts18 Nov 2014
Kanakasree House Building Co-operative Society Ltd. Vs Bangalore Development Authority
Karnataka High Court · (2014) 11 KAR CK 0164
High Courts18 Nov 2014
The State of Karnataka Vs Fairoz Ahamed
Karnataka High Court · (2014) 11 KAR CK 0078
Penal Code, 1860 (IPC) — Section 34, 344, 363, 366, 366A
High Courts18 Nov 2014
S.B. Siddalinga Shivacharya Vs The Union of India
Karnataka High Court · (2014) 11 KAR CK 0077
Indian Medicine Central Council Act, 1970 — Section 13A