High Courts18 Jul 2025Disposed Of
Sunil M Vs State By Doddapete Police Station & Ors.
Karnataka High Court · (2025) 07 KAR CK 0503
Negotiable Instruments Act, 1881 - Section 138, 147
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 61 of 2,399
High Courts18 Jul 2025Dismissed
M. Arunachalam & Ors Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0502
High Courts18 Jul 2025Dismissed
Sadashivamurthy Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0501
High Courts18 Jul 2025Dismissed
S. Girish Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0500
High Courts17 Jul 2025Allowed
M/S Shree Lakshmi Enterprises (Partnership Concern Estatblished As Per Partnership Act) & Ors Vs Canara Bank Saraswathi Puram Branch Mysuru - 570009 Represented By Its Senior Manager & Ors.
Karnataka High Court · (2025) 07 KAR CK 0493
High Courts16 Jul 2025Allowed
State Of Karnataka Vs Ashwatha & Ors.
Karnataka High Court · (2025) 07 KAR CK 0495
Indian Penal Code, 1860 - Section 392, 397Arms Act, 1959 - Section 27Code Of Criminal Procedure, 1973 - Section 439
High Courts16 Jul 2025Allowed
Dinesh R Vs State By Nelamangala Rural Ps Represented By The State Public Prosecutor, High Court Of Karnataka, Principal Bench At Bengaluru, High Court Building, Pin Code 560001 & Ors.
Karnataka High Court · (2025) 07 KAR CK 0494
High Courts15 Jul 2025Disposed Of
Punith. P Vs State By Basaveshwaranagara Police Represented By Government Pleader High Court Of Karnataka, Bangalore - 560001
Karnataka High Court · (2025) 07 KAR CK 0487
High Courts15 Jul 2025
B R Tirumalai Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0486
Contempt Of Courts Act, 1971 - Section 12(1)Code Of Criminal Procedure, 1973 - Section 428Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 468
High Courts15 Jul 2025Disposed Of
Manjegowda Vs Raghu Shetty
Karnataka High Court · (2025) 07 KAR CK 0485
Code Of Criminal Procedure, 1973 - Section 245
High Courts14 Jul 2025Dismissed
Mittal Lal Jain C Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0491
High Courts14 Jul 2025Disposed Of
Rohit V Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0490
Indian Penal Code, 1860 - Section 34, 120(B), 201, 302Karnataka Prisons And Correctional Services Manual, 2021 - Section 643 i(a)
High Courts14 Jul 2025Disposed Of
Augustine Dada Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0488
High Courts10 Jul 2025Disposed Of
Issa Toure Vs State By Karnataka By S H O Govindapura Police Station Bangalore, Represented By Special Public Prosecutor, High Court Building Bangalore - 560001
Karnataka High Court · (2025) 07 KAR CK 0481
High Courts10 Jul 2025Disposed Of
Suresh C.S Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0479
Code Of Criminal Procedure, 1973 - Section 320Indian Penal Code, 1860 - Section 307
High Courts09 Jul 2025Dismissed
Gouthama Siddaartha College Of Pharmacy No.245-249, 40ft Road, Manjunathnagar, 1st Stage, W.O.C. Road, Rajajinagar, Bengaluru - 560010 Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0476
High Courts09 Jul 2025Dismissed
Shantha & Ors Vs C.R. Suresh & Ors.
Karnataka High Court · (2025) 07 KAR CK 0475
High Courts08 Jul 2025Disposed Of
Bharath Kumar @ Baby & Ors Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0478
High Courts08 Jul 2025Dismissed
Lohith Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0477
High Courts08 Jul 2025Dismissed
Indra Vs Director General Of Police Prisons And Correctional Services, No.9, Sheshadri Road, Gandhi Nagar, Bengaluru - 560009 & Ors.
Karnataka High Court · (2025) 07 KAR CK 0472