High Courts31 Jan 2015Dismissed
The Manager Shriram General Insurance Co. Ltd. and Others Vs Shantayya Swamy Hiremath and Others
Karnataka High Court · (2015) 01 KAR CK 0051
Motor Vehicles Act, 1988 - Section 164, 3
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 571 of 2,398
High Courts31 Jan 2015Dismissed
Aajambi and Others Vs Mumtaz Begum
Karnataka High Court · (2015) 01 KAR CK 0048
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 2, Order 6 Rule 17, 151
High Courts31 Jan 2015Allowed
Murthy and Others Vs The Deputy Commissioner Bellary and Others
Karnataka High Court · (2015) 01 KAR CK 0047
High Courts31 Jan 2015Partly Allowed
Tippu and Others Vs State by Malur Police Station
Karnataka High Court · (2015) 01 KAR CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 342, 363, 364A, 364-A, 367
High Courts31 Jan 2015
Surekha and Others Vs Pandurang and Others
Karnataka High Court · (2015) 01 KAR CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112Hindu Marriage Act, 1955 - Section 11, 12, 16, 5, 5(1)
High Courts30 Jan 2015Disposed off
Serendipity Infolabs Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 526
High Courts30 Jan 2015Disposed off
Ramnath Vs The Management of NWKRTC Uttra Kannada Division
Karnataka High Court · (2015) 145 FLR 728 : (2015) LLR 401
Industrial Disputes Act, 1947 - Section 10(4)(A)
High Courts30 Jan 2015
Ningawwa and Others Vs Basanagouda and Others
Karnataka High Court · (2015) 01 KAR CK 0431
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2015Disposed off
India Iron Works Vs The Deputy Labour Commissioner and Others
Karnataka High Court · (2015) 01 KAR CK 0424
Industrial Disputes Act, 1947 - Section 33(c)(1), 33(c)(2)
High Courts30 Jan 2015Dismissed
Prakash Vs R. Kashinath and Others
Karnataka High Court · (2015) 01 KAR CK 0421
High Courts30 Jan 2015Dismissed
Sheena Naik Vs Kalavathi S. Chatra and Others
Karnataka High Court · (2015) 01 KAR CK 0420
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2015Dismissed
Managing Director, K.S.R.T.C. Vs Suchitra J.
Karnataka High Court · (2015) 01 KAR CK 0419
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2015Allowed
Hema Haranha and Others Vs A. Mariyappa
Karnataka High Court · (2015) 3 KarLJ 67 : (2015) 4 KCCR 3744
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151
High Courts30 Jan 2015Allowed
Ashok Kumar Jain Vs The President, Zilla Dharmika Parishath and Others
Karnataka High Court · (2015) 2 KarLJ 411 : (2015) 4 KCCR 3927
Hindu Religious Institutions and Charitable Endowments Act, 1997 - Section 25, 26, 28
High Courts30 Jan 2015Disposed off
Ushadevi Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0401
Constitution of India, 1950 - Article 243(a)(i), 243(x), 243-p(d)
High Courts30 Jan 2015Disposed off
Govindraj Naik and Others Vs The Principal Secretary Government of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0400
High Courts30 Jan 2015Dismissed
Shamala Naidu and Others Vs Sunanda Bai
Karnataka High Court · (2015) 01 KAR CK 0399
Limitation Act, 1963 - Section 5
High Courts30 Jan 2015Disposed off
Farida Banu Vs J.K. Prahalad and Others
Karnataka High Court · (2015) 01 KAR CK 0398
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts30 Jan 2015Allowed
Maleshappa Vs Laxmi Trading Finance and Others
Karnataka High Court · (2015) 01 KAR CK 0397
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts30 Jan 2015Allowed
Bhimappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0396
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 363, 504