High Courts02 Feb 2015Allowed
Rajesh Kumar and Others Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, 406, 420
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 570 of 2,398
High Courts02 Feb 2015Partly Allowed
D.H. Nagaraj Vs C. Somashekara Reddy and Others
Karnataka High Court · (2015) 02 KAR CK 0051
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2015Partly Allowed
Chaluvambika Vs H. Hanumanthappa and Others
Karnataka High Court · (2015) 02 KAR CK 0041
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2015Allowed
William Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0022
Penal Code, 1860 (IPC) - Section 302, 34
High Courts02 Feb 2015Allowed
Videocon Industries Ltd. Vs Whirlpool of India Ltd.
Karnataka High Court · (2015) 02 KAR CK 0019
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Designs Act, 2000 - Section 19, 22(4)
High Courts31 Jan 2015Dismissed
Kamala and Others Vs Jayapal and Others
Karnataka High Court · (2015) 2 KCCR 1921
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts31 Jan 2015Dismissed
Fakkirappa Basappa Sindagi Vs The Joint Registrar of Co-operative Societies and Others
Karnataka High Court · (2015) 01 KAR CK 0430
Constitution of India, 1950 - Article 226Karnataka Co-operative Societies Act, 1959 - Section 7Karnataka Souharda Sahakari Act, 1997 - Section 4(b)
High Courts31 Jan 2015Dismissed
Acharya Pathasala Educational Trust Vs A.R. Acharya and Others
Karnataka High Court · (2015) 01 KAR CK 0429
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 92Limitation Act, 1963 - Section 5
High Courts31 Jan 2015
Ravikumar M. Vs C.A. Channappa Gowda
Karnataka High Court · (2015) 01 KAR CK 0417
Evidence Act, 1872 - Section 114(g)Transfer of Property Act, 1882 - Section 106
High Courts31 Jan 2015
Arunkumar Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0416
Penal Code, 1860 (IPC) - Section 323, 342, 376D
High Courts31 Jan 2015Dismissed
K. Srinivas Rao Vs State
Karnataka High Court · (2015) 01 KAR CK 0395
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 403, 409, 420
High Courts31 Jan 2015
Muttappa Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0394
Criminal Procedure Code, 1973 (CrPC) - Section 164, 439Penal Code, 1860 (IPC) - Section 34, 366A, 376Protection of Children from Sexual Offences Act, 2012 - Section 12
High Courts31 Jan 2015Dismissed
Odiyanda Pattu Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0393
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302, 323, 324, 506(2)
High Courts31 Jan 2015Allowed
Geetha Vs Basavarajappa
Karnataka High Court · (2015) 01 KAR CK 0307
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 13, 13(1)(i-a), 13(1)(i-a)(i-b), 13(1)(i-b), 13-B
High Courts31 Jan 2015Allowed
H.R. Ramaiah and Others Vs Puttalaxmamma
Karnataka High Court · (2015) 01 KAR CK 0150
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts31 Jan 2015
Imran Vs Hussain and Others
Karnataka High Court · (2015) 01 KAR CK 0149
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 149(2)(a)(ii), 96
High Courts31 Jan 2015Dismissed
Ramagoundar Vs Mariyappan and Others
Karnataka High Court · (2015) 01 KAR CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 34, 498A
High Courts31 Jan 2015Partly Allowed
Syed Basheer Malik and Others Vs Jameela Begum and Others
Karnataka High Court · (2016) 1 AKR 426 : (2015) 4 KCCR 3858
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 23 Rule 3, Order 23 Rule 3A, Order 3 Rule 1, Order 39 Rule 1Specific Relief Act, 1963 - Section 19(b)Transfer of Property Act, 1882 - Section 122, 123, 129, 41, 51
High Courts31 Jan 2015Disposed Off
S.V. Moorthy Vs The Assistant Commissioner Revenue Department, Bellary and Others
Karnataka High Court · (2015) 01 KAR CK 0055
High Courts31 Jan 2015Dismissed
M. Jaya Shankar Vs J. Pampapathy and Others
Karnataka High Court · (2015) 01 KAR CK 0054
Karnataka Land Revenue Act, 1964 - Section 131(1)