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Karnataka High Court judgments

47,957 judgments · page 564 of 2,398

High Courts09 Feb 2015Dismissed

Srinivasa Desai Vs Canara Bank and Others

Karnataka High Court · AIR 2015 Kar 65 : (2015) 2 AKR 497 : (2015) 3 BC 190 : (2015) ILR Kar 1029 : (2015) 2 KCCR 1643

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 19, 2(g)
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High Courts09 Feb 2015Partly Allowed

Bhimappa Vs Arjun

Karnataka High Court · (2015) 02 KAR CK 0291

Civil Procedure Code, 1908 (CPC) - Section 34Evidence Act, 1872 - Section 73
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High Courts09 Feb 2015Dismissed

Ramanagouda Biradar Vs State of Karnataka

Karnataka High Court · (2015) 02 KAR CK 0228

Criminal Procedure Code, 1973 (CrPC) - Section 149, 150, 151, 152, 154Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22, 3, 4, 4(1)(A)Penal Code, 1860 (IPC) - Section 378, 379
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High Courts09 Feb 2015Dismissed

Appegowda Vs Kempegowda

Karnataka High Court · (2015) 02 KAR CK 0210

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 2, Order 18 Rule 17, 151
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