High Courts10 Feb 2015Disposed off
K.B. Rachana Vs Vemekar Naina Vilas and Others
Karnataka High Court · (2015) 02 KAR CK 0289
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 563 of 2,398
High Courts10 Feb 2015Dismissed
New India Assurance Co. Ltd. and Others Vs Devaraja and Others
Karnataka High Court · (2015) 3 ACC 65 : (2015) 4 AKR 632 : (2015) 2 AnWR 712 : (2016) 1 KCCR 118
Penal Code, 1860 (IPC) - Section 279, 337, 338Workmens Compensation Act, 1923 - Section 22
High Courts10 Feb 2015Allowed
Girija Patel Vs Vijay R. Rao
Karnataka High Court · (2015) 02 KAR CK 0286
Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 2, 2(a), 2(d)
High Courts10 Feb 2015Allowed
M.S. Pushpalatha and Others Vs T. Ramaswamy Reddy and Others
Karnataka High Court · (2015) 02 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts10 Feb 2015Dismissed
T.K. Channamaregowda Vs N. Nanjunda Setty and Others
Karnataka High Court · (2015) 02 KAR CK 0209
High Courts10 Feb 2015
Shivaji Hanumantappa Arer Vs Veerabhadrappa Guddadeerappa Limbikai and Others
Karnataka High Court · (2015) 02 KAR CK 0199
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 21 Rule 98, Order 22 Rule 3Evidence Act, 1872 - Section 68
High Courts10 Feb 2015Dismissed
Jayamma N. Vs Shankar R.
Karnataka High Court · (2015) 02 KAR CK 0184
Negotiable Instruments Act, 1881 (NI) - Section 147
High Courts10 Feb 2015
Sadashivswamy G. Hiremath and Others Vs Prema Nagayya Sandanam and Others
Karnataka High Court · (2015) 02 KAR CK 0125
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17Karnataka Rent Control Act, 2001 - Section 27(2)(a), 27(2)(a)(f), 27(2)(r), 27(a), 27(f)
High Courts10 Feb 2015Dismissed
State of Karnataka Vs Jogi and Others
Karnataka High Court · (2015) 02 KAR CK 0124
Penal Code, 1860 (IPC) - Section 326, 341
High Courts10 Feb 2015Disposed Off
Gregory Patrao and Others Vs The Special Land Acquisition Officer, Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2015) 02 KAR CK 0119
Karnataka Industrial Areas Development Act, 1966 - Section 1(3), 28, 28(1), 28(4), 3(1)Land Acquisition Act, 1894 - Section 18
High Courts10 Feb 2015Dismissed
Kheruba Vs Appa and Others
Karnataka High Court · (2015) 02 KAR CK 0118
High Courts10 Feb 2015Dismissed
G. Shantharaj and Others Vs The Karnataka Government Class ''D'' Employees'' House Building Co-Operative Society Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0117
Registration Act, 1908 - Section 49
High Courts10 Feb 2015Dismissed
Karnataka Electricity Board Cauvery Bhavan and Others Vs Mallikarjunappa and Others
Karnataka High Court · (2015) 02 KAR CK 0116
Evidence Act, 1872 - Section 78
High Courts10 Feb 2015Partly Allowed
V. Kamala and Others Vs Venkataraju and Others
Karnataka High Court · (2015) 02 KAR CK 0115
Motor Vehicles Act, 1988 - Section 166
High Courts10 Feb 2015Dismissed
Virajith Menon Vs Vidya Virajith and Others
Karnataka High Court · (2015) 02 KAR CK 0072
Hindu Marriage Act, 1955 - Section 13(1)(i), 9
High Courts10 Feb 2015Dismissed
Bhupal and Others Vs Udayakumar Rayappa Akki
Karnataka High Court · (2015) 02 KAR CK 0071
High Courts10 Feb 2015
Shivamma and Others Vs The Deputy Commissioner, Mysore District and Others
Karnataka High Court · (2015) 02 KAR CK 0070
Karnataka Land Revenue Act, 1964 - Section 136
High Courts10 Feb 2015Dismissed
State of Karnataka Vs S.S. Raghu
Karnataka High Court · (2015) 02 KAR CK 0064
Penal Code, 1860 (IPC) - Section 376, 506
High Courts10 Feb 2015Partly Allowed
Susheela Vs The Divisional Manager, The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0063
High Courts10 Feb 2015Partly Allowed
Sudeep Vs Nithish Sanjeeva Shetty and Others
Karnataka High Court · (2015) 02 KAR CK 0034
Motor Vehicles Act, 1988 - Section 166