COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 557 of 2,398

High Courts18 Feb 2015Disposed off

Irayya and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 02 KAR CK 0314

Constitution of India, 1950 - Article 243, 243(a)(i), 243(x)Karnataka Town and Country Planning Act, 1961 - Section 18(A)

High Courts18 Feb 2015Dismissed

S.R. Anantharamaiah and Others Vs S.K. Raju and Others

Karnataka High Court · (2015) 02 KAR CK 0310

High Courts18 Feb 2015Dismissed

Thibbegowda and Others Vs Ninganna and Others

Karnataka High Court · (2015) 02 KAR CK 0240

High Courts18 Feb 2015Partly Allowed

Naganna and Others Vs The Spl. Land Acquisition Officer

Karnataka High Court · (2015) 02 KAR CK 0239

High Courts18 Feb 2015Dismissed

Yallappa Vs State of Karnataka

Karnataka High Court · (2015) 02 KAR CK 0221

Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7

High Courts18 Feb 2015Dismissed

Naga and Others Vs State of Karnataka

Karnataka High Court · (2015) 02 KAR CK 0218

Arms Act, 1959 - Section 25(1), 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114(e)

High Courts18 Feb 2015Partly Allowed

Gurunath Vs The State

Karnataka High Court · (2015) 02 KAR CK 0161

Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 302, 304, 304-B, 307, 498(A)

High Courts18 Feb 2015

Raviraj Enterprises Vs The Commissioner of Excise in Karnataka BMTC Complex and Others

Karnataka High Court · (2015) 02 KAR CK 0157

Karnataka Excise Act, 1965 - Section 61(3)

High Courts18 Feb 2015

Padmamma Vs H.B. Ramegowda and Others

Karnataka High Court · (2015) 02 KAR CK 0156

Motor Vehicles Act, 1988 - Section 166

High Courts18 Feb 2015Dismissed

The Divisional Controller, KSRTC Vs M.J. Basavegowda and Others

Karnataka High Court · (2015) 02 KAR CK 0108

High Courts18 Feb 2015Partly Allowed

Master Suryasimha Bhat G.M. and Others Vs G. Md. Azamathulla and Others

Karnataka High Court · (2015) 02 KAR CK 0103

High Courts18 Feb 2015Disposed Off

D. Chandrakala and Others Vs Murthy and Others

Karnataka High Court · (2015) 02 KAR CK 0015

Motor Vehicles Act, 1988 - Section 166

High Courts18 Feb 2015

The Divisional Manager, National Insurance Co. Ltd. and Others Vs Sujata and Others

Karnataka High Court · (2015) 02 KAR CK 0013

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 16Motor Vehicles Act, 1988 - Section 3, 4, 5Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338

High Courts18 Feb 2015Partly Allowed

Sannahaidegowda Vs Ethegowda and Others

Karnataka High Court · (2015) 02 KAR CK 0002

High Courts16 Feb 2015Disposed off

Murthuja Kureshi Vs The Commissioner, Bruhat Bengaluru Mahanagara Palike and Others

Karnataka High Court · (2015) 4 AKR 313 : (2015) 3 KarLJ 162 : (2015) 3 KCCR 2699

Karnataka Municipal Corporations Act, 1976 - Section 321, 321(2)

High Courts16 Feb 2015Allowed

Abdul Jabbar and Others Vs Habeeb Pasha

Karnataka High Court · (2015) 2 AKR 349

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 41, Order 47 Rule 1Penal Code, 1860 (IPC) - Section 143, 149, 323, 324, 504

High Courts16 Feb 2015Partly Allowed

Krishnappa and Others Vs Rarewala Engineering Works and Others

Karnataka High Court · (2015) 2 AKR 292 : (2015) ILR Kar 1632 : (2015) 2 KCCR 1498

Motor Vehicles Act, 1988 - Section 166

High Courts16 Feb 2015Dismissed

T. Umesh Gouda and Others Vs B. Virupakshagouda and Others

Karnataka High Court · (2015) 02 KAR CK 0331

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

High Courts16 Feb 2015Allowed

Kalamma Vs Honne Gowda and Others

Karnataka High Court · (2015) 02 KAR CK 0324

High Courts16 Feb 2015Dismissed

Kaiwara Amara Nareyana Yethindra Temple Trust (Regd.) and Others Vs M. Srinivas

Karnataka High Court · (2015) 02 KAR CK 0319

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17