High Courts20 Feb 2015Dismissed
Nandesh Kumar Vs Mamatha R.
Karnataka High Court · (2015) 02 KAR CK 0017
Hindu Marriage Act, 1955 - Section 10, 13(1)(ia), 24
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 555 of 2,398
High Courts20 Feb 2015Partly Allowed
L. Ramdev Vs The Commissioner, Bangalore Mahanagara Palike and Others
Karnataka High Court · (2015) 02 KAR CK 0016
Karnataka Municipal Corporations Act, 1976 - Section 114A
High Courts20 Feb 2015Dismissed
State of Karnataka Vs Shankarappa and Others
Karnataka High Court · (2015) 02 KAR CK 0006
Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts20 Feb 2015Partly Allowed
Chikkamma and Others Vs Mathi-ur-Rehman and Others
Karnataka High Court · (2015) 02 KAR CK 0005
Motor Vehicles Act, 1988 - Section 166
High Courts19 Feb 2015Dismissed
The Belgaum People''s Education Society and Others Vs Vithal Patrappa Ramdurg and Others
Karnataka High Court · (2015) 4 AKR 24 : (2015) 3 KarLJ 35
High Courts19 Feb 2015
Sharma Furniture and Interior Decorator Vs Addl. Commissioner of Commercial Taxes
Karnataka High Court · (2015) 2 AKR 671 : (2015) ILR Kar 1976
Karnataka Value Added Tax Act, 2003 - Section 64(1), 77, 79, 82, 82(3)
High Courts19 Feb 2015
S.M. Vijayakumar Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 564 : (2015) 2 KarLJ 659
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20(1), 7
High Courts19 Feb 2015Allowed
In Re: United Spirits Limited
Karnataka High Court · (2015) 2 AKR 243 : (2015) 128 CLA 120 : (2015) 190 CompCas 225 : (2015) 3 CoMPLJ 559 : (2015) ILR Kar 2969 : (2015) 132 SCL 99
Companies Act, 1956 - Section 210, 211, 293, 293(1)(a), 390Companies Act, 2013 - Section 180, 180(1)(a)
High Courts19 Feb 2015Dismissed
Mallappa and Others Vs Rukmawwa and Others
Karnataka High Court · (2015) 02 KAR CK 0366
Evidence Act, 1872 - Section 50Penal Code, 1860 (IPC) - Section 494, 495, 497, 498
High Courts19 Feb 2015Partly Allowed
K.L. Negi and Others Vs Wale Babu and Others
Karnataka High Court · (2015) 02 KAR CK 0349
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 482Prevention of Corruption Act, 1988 - Section 13(1), 13(1)(d), 13(2), 19
High Courts19 Feb 2015Dismissed
Rudrappa and Others Vs Kasthuriba Kanya Vidyalaya (R)
Karnataka High Court · (2015) 02 KAR CK 0348
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts19 Feb 2015Dismissed
Belgaum People Education Society (R) and Others Vs Vithal Patreppa Ramdurg and Others
Karnataka High Court · (2015) 02 KAR CK 0347
High Courts19 Feb 2015
Sharma Furniture and Interior Decorator Vs The Addl. Commissioner of Commercial Taxes Zone-II
Karnataka High Court · (2015) 02 KAR CK 0345
Karnataka Value Added Tax Act, 2003 - Section 64(1), 77, 79, 82, 82(3)
High Courts19 Feb 2015Dismissed
R.S. Mahesh Vs Devaraj
Karnataka High Court · (2015) 02 KAR CK 0344
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts19 Feb 2015Disposed off
Puttalinganagouda and Others Vs The Union of India and Others
Karnataka High Court · (2015) ILR Kar 1054 : (2015) 5 KarLJ 219
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(b)Constitution of India, 1950 - Article 14Hindu Succession (Amendment) Act, 2005 - Section 3, 6
High Courts19 Feb 2015Dismissed
Sandeep and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0222
High Courts19 Feb 2015Allowed
M.C. Gangadhar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0219
Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13(1)(i-a)Penal Code, 1860 (IPC) - Section 34, 498A, 498-A, 506
High Courts19 Feb 2015Disposed Off
Bangalore City College of D.Ed and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0107
High Courts19 Feb 2015Disposed Off
Lakshmi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0106
High Courts19 Feb 2015Dismissed
Vijaylaxmi Vs Nagappa and Others
Karnataka High Court · (2015) 02 KAR CK 0105
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, 151