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Karnataka High Court judgments

47,957 judgments · page 544 of 2,398

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High Courts05 Mar 2015Allowed

Rafeeq Vs Mahmuna Patel and Others

Karnataka High Court · (2015) 03 KAR CK 0077

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High Courts05 Mar 2015Dismissed

Aruna Jyothi Vs Ravi Kumar

Karnataka High Court · (2015) 03 KAR CK 0076

Hindu Marriage Act, 1955 - Section 13(1)(i-a) (i-b), 13(1-A)
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High Courts05 Mar 2015Allowed

Gangadhar Vs Shamrao and Others

Karnataka High Court · (2015) 03 KAR CK 0075

Motor Vehicles Act, 1988 - Section 166
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High Courts05 Mar 2015Allowed

K.S. Ganesh Bhat Vs Authorised Officer and Others

Karnataka High Court · (2015) 03 KAR CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Karnataka Excise Act, 1965 - Section 14, 15, 32, 34, 38-A
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High Courts05 Mar 2015Allowed

Bagappa Adiveppa Metri Vs Vijaykumar and Others

Karnataka High Court · (2015) 03 KAR CK 0039

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High Courts05 Mar 2015Dismissed

Keshava Gowda C.H. Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 AKR 504 : (2015) ILR Kar 1777

Constitution of India, 1950 - Article 226, 227, 329(b)Karnataka Co-operative Societies Act, 1959 - Section 70
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High Courts05 Mar 2015Allowed

Gowaramma and Others Vs Jayaramaiah and Others

Karnataka High Court · (2015) 03 KAR CK 0031

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
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High Courts04 Mar 2015Dismissed

R. Gangadhara Vs Shri Ramakrishna

Karnataka High Court · (2015) 2 KCCR 1484

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 26 Rule 10A
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High Courts04 Mar 2015Dismissed

B.G. Kalavathi Vs State of Karnataka and Others

Karnataka High Court · (2015) 3 KarLJ 155

Hindu Marriage Act, 1955 - Section 16
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High Courts04 Mar 2015

Commissioner of Central Excise Vs Flextronics Technologies (India) Private Limited

Karnataka High Court · (2015) 323 ELT 273

Central Excises and Salt Act, 1944 - Section 11AC
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High Courts04 Mar 2015Dismissed

State and Others Vs S.B. Mahadevakumar and Others

Karnataka High Court · (2015) 3 AKR 263 : (2015) CriLJ 3743 : (2015) ILR Kar 2284 : (2015) 2 KCCR 1758

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 201, 302, 363
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High Courts04 Mar 2015

The Commissioner of Central Excise and Service Tax Vs Mukund Ltd.

Karnataka High Court · (2015) 324 ELT 387 : (2015) 50 GST 713

Central Excises and Salt Act, 1944 - Section 2(f), 35G
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High Courts04 Mar 2015Dismissed

Krishnappa Vs The Commissioner, Bruhath Bengaluru Mahanagara Palike (BBMP) and Others

Karnataka High Court · (2015) 03 KAR CK 0311

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High Courts04 Mar 2015Allowed

B.M. Shivaswamy and Others Vs Bruhat Bangalore Mahanagara Palike and Others.

Karnataka High Court · (2015) 03 KAR CK 0310

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High Courts04 Mar 2015Dismissed

Kutejabi and Others Vs Rafiqahmed

Karnataka High Court · (2015) 03 KAR CK 0309

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High Courts04 Mar 2015Allowed

The Oriental Insurance Co. Ltd. Vs Neelappa and Others

Karnataka High Court · (2015) 03 KAR CK 0308

Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 337, 338
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High Courts04 Mar 2015Dismissed

Manish M. Guthedar Vs Deepa S.

Karnataka High Court · (2015) 03 KAR CK 0307

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High Courts04 Mar 2015Dismissed

Reliance Gen. Ins. Co. Ltd. and Others Vs Kerti and Others

Karnataka High Court · (2015) 03 KAR CK 0306

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High Courts04 Mar 2015Allowed

Chandrappa Vs The State of Karnataka

Karnataka High Court · (2015) 03 KAR CK 0305

Forest Act, 1963 - Section 104(A), 104(a)(d), 24, 80
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High Courts04 Mar 2015Allowed

Arvinda Rao H.T. Vs P. Devdas Shetty and Others

Karnataka High Court · (2015) 2 AKR 506

Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203, 204, 401(2)Penal Code, 1860 (IPC) - Section 109, 34, 427, 434, 447
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