High Courts06 Mar 2015
Zareenabegum Moiddinkhan Kakati Vs Dastgir Kutboddin Murgod and Others
Karnataka High Court · (2015) 03 KAR CK 0194
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 542 of 2,398
High Courts06 Mar 2015Partly Allowed
Ramachandra Vs Shekappa
Karnataka High Court · (2015) 03 KAR CK 0192
High Courts06 Mar 2015Allowed
A.A. Ganapathy Vs D.M. Ganesh
Karnataka High Court · (2015) 03 KAR CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts06 Mar 2015Dismissed
P. Muralidhar and Others Vs The Aeronautical Development Agency (ADA) and Others
Karnataka High Court · (2015) 03 KAR CK 0171
Constitution of India, 1950 - Article 14
High Courts06 Mar 2015Dismissed
State of Karnataka Vs Jagadish and Others
Karnataka High Court · (2015) 03 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 34
High Courts06 Mar 2015Dismissed
Lakshmipathy Vs Kodandarama
Karnataka High Court · (2015) 03 KAR CK 0154
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151Karnataka Land Reforms Act, 1961 - Section 132, 133Karnataka Small Cause Courts Act, 1964 - Section 16
High Courts06 Mar 2015Dismissed
Tiffins Barytes Asbestos and Paints Ltd. Vs P. and D. Enterprises
Karnataka High Court · (2015) 03 KAR CK 0153
Arbitration and Conciliation Act, 1996 - Section 11(6), 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 - Section 14, 14(1)(c), 14(c), 41, 42
High Courts06 Mar 2015Allowed
State of Karnataka and Others Vs Mohammed Ilyas and Others
Karnataka High Court · (2015) 2 AKR 576
High Courts06 Mar 2015Dismissed
M.S. Nagaraja Vs The Executive Director, Canara Bank and Others
Karnataka High Court · (2015) 2 AKR 365
High Courts06 Mar 2015Dismissed
S. Basavaraju Vs Bangalore Metropolitan Transport Corporation
Karnataka High Court · (2015) 03 KAR CK 0067
Industrial Disputes Act, 1947 - Section 10(1)(c), 11A
High Courts06 Mar 2015Dismissed
A.V. Gayathri Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0066
Education Act, 1983 - Section 130, 131
High Courts06 Mar 2015Allowed
Laxmibai Vs Laxman
Karnataka High Court · (2015) 03 KAR CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 11, 5(1)
High Courts06 Mar 2015Allowed
Prakash B.M. Vs State
Karnataka High Court · (2015) 03 KAR CK 0038
Penal Code, 1860 (IPC) - Section 279, 304-A, 338
High Courts06 Mar 2015
State Vs Muniyamma and Others
Karnataka High Court · (2015) 03 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 2(g), 319, 397, 399Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 143, 149, 323, 498A, 506
High Courts05 Mar 2015Dismissed
Madhukar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 586 : (2015) 4 KCCR 3608
Payment of Gratuity Act, 1972 - Section 5
High Courts05 Mar 2015Dismissed
Chandrakanth Vs Drakshayni
Karnataka High Court · (2015) 03 KAR CK 0449
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts05 Mar 2015Dismissed
Hanamant Tippanna Asangi Vs Roopa
Karnataka High Court · (2015) 03 KAR CK 0448
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts05 Mar 2015Dismissed
Sunkanna Vs Renukadevi and Others
Karnataka High Court · (2015) 03 KAR CK 0447
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)(b)Family Courts Act, 1984 - Section 19(4)
High Courts05 Mar 2015Dismissed
Mailarappa Vs Neelavva
Karnataka High Court · (2015) 03 KAR CK 0446
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts05 Mar 2015Allowed
R. Ranjana Vs N. Chidananda Reddy
Karnataka High Court · (2015) 03 KAR CK 0445
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 26 Rule 9, Order 27 Rule 27(1)(aa), Order 41 Rule 27