High Courts09 Apr 2015Dismissed
P. Narayana Vs P. Subramanya
Karnataka High Court · (2015) 2 AKR 657 : (2015) 4 KCCR 3824
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 96
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 519 of 2,398
High Courts09 Apr 2015Allowed
Manjula Shetty Vs C.G. Ananda Rao
Karnataka High Court · (2015) 3 AKR 522 : (2015) 3 KCCR 2827
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 7Penal Code, 1860 (IPC) - Section 406, 420, 467, 468, 471
High Courts09 Apr 2015
The Commissioner of Central Excise Vs PNB Metlife India Insurance Co. Ltd.
Karnataka High Court · (2015) 51 GST 504 : (2015) 39 STR 561 : (2015) 82 VST 548
Finance Act, 1994 - Section 78Insurance Act, 1938 - Section 101A
High Courts09 Apr 2015Dismissed
Mallappa and Others Vs Venkatesh and Others
Karnataka High Court · (2015) 04 KAR CK 0131
Bonded Labour System Abolition Act, 1976 - Section 16, 17, 18, 2(b), 9Penal Code, 1860 (IPC) - Section 254, 323, 341, 342, 376
High Courts09 Apr 2015Dismissed
Sangeeta Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0121
Constitution of India, 1950 - Article 22(5), 226, 32Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 3(1), 3(3)
High Courts09 Apr 2015Dismissed
Chandrakanth Vs N.E.K.R.T.C. and Others
Karnataka High Court · (2015) 4 KarLJ 349
Constitution of India, 1950 - Article 141Industrial Disputes Act, 1947 - Section 10(4-A)Industrial Employment (Standing Orders) Act, 1946 - Section 13-B, 2(e)
High Courts09 Apr 2015Disposed off
Shankar Rao and Others Vs M. Nagaraj and Others
Karnataka High Court · (2015) 04 KAR CK 0107
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7
High Courts09 Apr 2015Dismissed
Shamsundar L. Asrani and Others Vs Shankha Brita Das and Others
Karnataka High Court · (2015) 04 KAR CK 0028
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(6)Evidence Act, 1872 - Section 40, 41, 42, 43Income Tax Act, 1961 - Section 80G
High Courts09 Apr 2015Allowed
Moulali Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 143, 147, 149, 304B
High Courts09 Apr 2015Dismissed
G.M. Guruswamy and Others Vs G.M. Gurusiddaiah and Others
Karnataka High Court · (2015) 04 KAR CK 0020
High Courts08 Apr 2015Allowed
Mysore Urban Development Authority and Others Vs Honne Gowda and Others
Karnataka High Court · (2015) 04 KAR CK 0375
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts08 Apr 2015
Authorised Officer and Dy. Commissioner of Excise Vs Rangappa
Karnataka High Court · (2015) 323 ELT 86
Karnataka Excise Act, 1965 - Section 43A
High Courts08 Apr 2015Disposed off
Wasim Ur Rehaman Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 52
Registration Act, 1908 - Section 17(2)(vi)Specific Relief Act, 1963 - Section 31, 31(1)
High Courts08 Apr 2015Disposed off
Siddaramayya and Others Vs Fakirayya and Others
Karnataka High Court · (2015) 04 KAR CK 0336
Hindu Succession Act, 1956 - Section 8Karnataka Land Reforms Act, 1961 - Section 2 (12), 2(17)
High Courts08 Apr 2015Allowed
Neelkanth Vs The State and Others
Karnataka High Court · (2015) 04 KAR CK 0184
Penal Code, 1860 (IPC) - Section 107, 109, 323, 34, 354
High Courts08 Apr 2015
The Commissioner of Service Tax Vs Tandus Flooring India Pvt. Ltd.
Karnataka High Court · (2015) 35 GSTR 599 : (2015) 39 STR 424
Finance Act, 1994 - Section 96C, 96E
High Courts08 Apr 2015Disposed off
K. Kasiappa and Others Vs Life Insurance Corporation of India
Karnataka High Court · (2015) 04 KAR CK 0182
Civil Procedure Code, 1908 (CPC) - Section 34
High Courts08 Apr 2015Allowed
Boregowda and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 313Electricity Act, 2003 - Section 135, 138, 154, 154(1)
High Courts08 Apr 2015
Shambulinga and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 201, 302, 304, 34
High Courts08 Apr 2015
Acer India Pvt. Ltd. Vs Union of India and Others
Karnataka High Court · (2015) 325 ELT 519
Customs Act, 1962 - Section 51, 74, 75A