High Courts10 Apr 2015Allowed
The Oriental Insurance Co. Ltd. Vs Dhananjaya and Others
Karnataka High Court · (2015) 04 KAR CK 0116
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 518 of 2,398
High Courts10 Apr 2015Allowed
Bheemashankar and Others Vs Suresh and Others
Karnataka High Court · (2015) 04 KAR CK 0111
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, 115Evidence Act, 1872 - Section 115Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts10 Apr 2015Allowed
In Re: Kuman Nahusha
Karnataka High Court · (2015) 2 AKR 795
Guardians and Wards Act, 1890 - Section 28, 29, 47(e), 7Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts10 Apr 2015Allowed
Neelappa Vs The Tahasildar and Others
Karnataka High Court · (2015) 04 KAR CK 0065
Constitution of India, 1950 - Article 371-J
High Courts10 Apr 2015Partly Allowed
Manik Rao and Others Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2015) 04 KAR CK 0063
Land Acquisition Act, 1894 - Section 4(1)
High Courts10 Apr 2015Allowed
Rajesh Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120[B], 201, 302, 34
High Courts10 Apr 2015Dismissed
A. Shraf and Others Vs State of Karnataka
Karnataka High Court · (2015) 146 FLR 228 : (2015) ILR Kar 3003
Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, 2, 2(ii), 3Criminal Procedure Code, 1973 (CrPC) - Section 438Juvenile Justice Act, 1986 - Section 23, 25
High Courts10 Apr 2015Allowed
Kumari Nahusha Vs Nil
Karnataka High Court · (2015) 4 KCCR 3118
Guardians and Wards Act, 1890 - Section 28, 29, 47(e), 7Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts10 Apr 2015Allowed
Maddi Thippanna and Others Vs D. Eranna and Others
Karnataka High Court · (2015) 04 KAR CK 0001
Motor Vehicles Act, 1988 - Section 149
High Courts09 Apr 2015Allowed
Awamma Vs The Assistant Commissioner Bijapur Sub-Division and Others
Karnataka High Court · (2015) 2 AKR 834 : (2015) 4 KCCR 3113
Karnataka Land Reforms Act, 1961 - Section 77A
High Courts09 Apr 2015Allowed
Suhasini Vs S.B. Mahendra Kumar
Karnataka High Court · (2015) 2 AKR 800 : (2015) ILR Kar 2804 : (2015) 4 KCCR 3178
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts09 Apr 2015Allowed
In Re: Ramrustgi and Others
Karnataka High Court · (2015) 04 KAR CK 0335
Mental Health Act, 1987 - Section 60(1)
High Courts09 Apr 2015Dismissed
Khanagoudar Shivagoudappa Balappa Vs The Chief Election Commissioner of India and Others
Karnataka High Court · (2015) 04 KAR CK 0334
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 4Limitation Act, 1963 - Section 5Representation of the People Act, 1951 - Section 100, 100(1)(a), 101, 117, 118
High Courts09 Apr 2015Dismissed
State of Karnataka and Others Vs K. Nagaraj and Others
Karnataka High Court · (2015) 04 KAR CK 0333
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 498-A
High Courts09 Apr 2015Disposed off
K.R. Vijaykumar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0332
High Courts09 Apr 2015Disposed off
Hotel Sharada Paradise and Others Vs The Secretary to The Government of India, Department of Finance and Others
Karnataka High Court · (2015) 4 BC 307 : (2015) 3 KarLJ 644 : (2015) 4 KCCR 3611
Companies Act, 1956 - Section 529, 529AConstitution of India, 1950 - Article 226, 300A, 300-ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19
High Courts09 Apr 2015Dismissed
Maktumsab Vs Rudrappa Amrutappa Navalgund and Others
Karnataka High Court · (2015) 04 KAR CK 0330
High Courts09 Apr 2015Dismissed
Balabai and Others Vs Narayan Krishna Salunke and Others
Karnataka High Court · AIR 2015 Kar 142 : (2015) ILR Kar 3688
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Karnataka Co-operative Societies Act, 1959 - Section 32(2)Specific Relief Act, 1963 - Section 20
High Courts09 Apr 2015Dismissed
Basappa and Others Vs Dyamawa and Others
Karnataka High Court · (2015) 4 AKR 421
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Apr 2015Allowed
Shripal Jain and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 754 : (2015) 4 KCCR 3257
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200Penal Code, 1860 (IPC) - Section 120(A), 406, 420, 468