High Courts21 Jul 2015Allowed
Alimurtuza Dadepir Chamanmalik Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0350
Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Police Act, 1963 - Section 78(3)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 472 of 2,398
High Courts21 Jul 2015Dismissed
S. Sundaramurthy and Others Vs Saraswathi Lakshmanan and Others
Karnataka High Court · (2015) 6 KarLJ 24
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11, 11(4)(a), 35(2)Succession Act, 1925 - Section 122, 124
High Courts21 Jul 2015Dismissed
Official Liquidator of The Mysore Kirloskar Limited Vs Kirloskar Institute of Advanced Management Studies
Karnataka High Court · (2015) 5 KarLJ 396
Companies Act, 1956 - Section 449, 458A, 531A, 531-A, 532Specific Relief Act, 1963 - Section 31
High Courts21 Jul 2015Allowed
Shankreppa and Others Vs State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 190(1)(a), 190(1)(a)(b)(c), 190(1)(b)Penal Code, 1860 (IPC) - Section 149, 406, 409, 420
High Courts21 Jul 2015
Central Bureau of Investigation Vs Kenche Mahesh Kumar
Karnataka High Court · (2015) 3 AKR 795 : (2015) ALLMR(Cri) 639 : (2015) CriLJ 4443 : (2015) ILR Kar 4054
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(1), 167(2), 57
High Courts21 Jul 2015Allowed
Mir Arif Ali Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 166
Criminal Procedure Code, 1973 (CrPC) - Section 178, 239, 407Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2), 3, 5
High Courts21 Jul 2015Dismissed
Bhimappa Siddappa Sunakuppi and Others Vs Basagouda Bhimagouda Patil
Karnataka High Court · (2015) 07 KAR CK 0194
Karnataka Land Revenue Act, 1964 - Section 135
High Courts21 Jul 2015Dismissed
Venkataramanappa Vs Sharadamma
Karnataka High Court · (2015) 07 KAR CK 0193
High Courts21 Jul 2015
Vedavathi and Others Vs Reliance General Insurance Com. Ltd. and Others
Karnataka High Court · (2015) 07 KAR CK 0192
Motor Vehicles Act, 1988 - Section 166
High Courts21 Jul 2015Allowed
Ravindra Vs State of Karnataka
Karnataka High Court · (2015) 6 KarLJ 42
Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
High Courts21 Jul 2015Partly Allowed
Venkateshappa Vs The Land Tribunal, Chikaballapura Taluk and Others
Karnataka High Court · (2015) 5 KarLJ 539
Karnataka Land Reforms Act, 1961 - Section 118(2), 48-A, 77-A
High Courts21 Jul 2015Dismissed
All India Trade Union Congress and Ors Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 611
Industrial Disputes Act, 1947 - Section 7
High Courts21 Jul 2015Dismissed
Pavan Kumar Vs Microsoft Corporation (India) Pvt. Ltd.
Karnataka High Court · (2015) 07 KAR CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(1)
High Courts20 Jul 2015
Prabhakar Reddy Vs H.R. Ravichandra and Others
Karnataka High Court · (2015) 4 AKR 494
Arbitration and Conciliation Act, 1996 - Section 11(6)Partnership Act, 1932 - Section 19
High Courts20 Jul 2015Dismissed
Varadapura Gangamma Vs Kolli Ratnakishor and Others
Karnataka High Court · (2015) 07 KAR CK 0378
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), 151, 99
High Courts20 Jul 2015Disposed off
Venkatesh and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0377
High Courts20 Jul 2015Partly Allowed
The New India Assurance Co. Ltd. Vs Mallikarjun
Karnataka High Court · (2015) 07 KAR CK 0373
Motor Vehicles Act, 1988 - Section 166
High Courts20 Jul 2015Disposed off
Virupaksha Murthy and Others Vs Mahadeva and Others
Karnataka High Court · (2015) 07 KAR CK 0355
Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(b)Succession Act, 1925 - Section 237
High Courts20 Jul 2015Dismissed
D. Venkatesh Vs Jayappa Reddy and Others
Karnataka High Court · (2015) 07 KAR CK 0352
Contract Act, 1872 - Section 215
High Courts20 Jul 2015Allowed
Naveen and Others Vs State
Karnataka High Court · (2015) 5 KarLJ 574
Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 201, 302