COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 470 of 2,398

High Courts23 Jul 2015Allowed

Sunny V. Ephram and Others Vs The Drugs Inspector and Others

Karnataka High Court · (2015) 07 KAR CK 0252

Criminal Procedure Code, 1973 (CrPC) - Section 200Drugs and Cosmetics Act, 1940 - Section 18, 18(c), 27(b)(ii), 32(1)

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High Courts23 Jul 2015Disposed off

S. Jyothi Kumari Vs The State of Karnataka and Others

Karnataka High Court · (2015) 07 KAR CK 0156

Karnataka Land Reforms Act, 1961 - Section 63, 63(10), 66, 67

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High Courts23 Jul 2015Allowed

Madhukar Dharma Majalikar Vs The Land Tribunal and Others

Karnataka High Court · (2015) 07 KAR CK 0155

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High Courts23 Jul 2015Dismissed

Mahadevagouda Patil and Others Vs Basavanagouda and Others

Karnataka High Court · (2015) 07 KAR CK 0153

Registration Act, 1908 - Section 17, 17(1), 17(1)(b)

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High Courts23 Jul 2015Allowed

Kamalawwa Parasappa Kadalagi and Others Vs Basavanni Rasnappa Mallannavar and Others

Karnataka High Court · (2015) ILR Kar 4191

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)Protection of Women From Domestic Violence Act, 2005 - Section 2(f)

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High Courts23 Jul 2015Dismissed

Lakshmidevamma Vs Narayanaswamy and Others

Karnataka High Court · (2015) 4 AKR 154

Limitation Act, 1963 - Section 14

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High Courts23 Jul 2015Allowed

Dream Merchants Events and Entertainment Groups, Bangalore Vs State of Karnataka and Others

Karnataka High Court · (2015) 4 AKR 153

Karnataka Entertainments Tax Act, 1958 - Section 6A(3)

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High Courts22 Jul 2015Dismissed

Madhaiah and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 5 KarLJ 475

Karnataka Industrial Areas Development Act, 1966 - Section 29Land Acquisition Act, 1894 - Section 30, 31

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High Courts22 Jul 2015Dismissed

Anitha Kishori D''silva Vs The Land Acquisition Officer cum Assistant Commissioner, Mangalore Sub-division

Karnataka High Court · (2016) 1 AKR 811 : (2015) ILR Kar 3769

Constitution of India, 1950 - Article 254Government of India Act, 1935 - Section 107Land Acquisition Act, 1894 - Section 4, 48, 5A, 5-A, 6

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High Courts22 Jul 2015Dismissed

Santosh Vs Veena and Others

Karnataka High Court · (2015) 07 KAR CK 0348

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts22 Jul 2015Partly Allowed

Sabanigar Vs Sameer

Karnataka High Court · (2015) 07 KAR CK 0347

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(2)

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High Courts22 Jul 2015Dismissed

Ramaswamy and Others Vs Jafarsab and Others

Karnataka High Court · (2015) 07 KAR CK 0346

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 151

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High Courts22 Jul 2015Dismissed

M.A. Keerthi Prasad and Others Vs Bharuka Power Corporation Ltd. and Others

Karnataka High Court · (2015) 07 KAR CK 0345

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High Courts22 Jul 2015Dismissed

H.N. Shivananda and Others Vs H.N. Vijayamba and Others

Karnataka High Court · (2015) 07 KAR CK 0344

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High Courts22 Jul 2015Disposed off

Nanjamma and Others Vs Lakshmana and Others

Karnataka High Court · (2015) 07 KAR CK 0343

Specific Relief Act, 1963 - Section 20, 31(2)

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High Courts22 Jul 2015Partly Allowed

Narasegowda Vs Shankar K. and Others

Karnataka High Court · (2015) 07 KAR CK 0342

Motor Vehicles Act, 1988 - Section 166

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High Courts22 Jul 2015Partly Allowed

Raju Vs Divisional Controller, KSRTC Rural Division

Karnataka High Court · (2015) 07 KAR CK 0341

Civil Procedure Code, 1908 (CPC) - Section 151Motor Vehicles Act, 1988 - Section 173(1)

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High Courts22 Jul 2015Dismissed

Sabeha Vs Rahamathulla

Karnataka High Court · (2015) 07 KAR CK 0340

Guardians and Wards Act, 1890 - Section 25

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High Courts22 Jul 2015Dismissed

Yuvaraj and Others Vs Naveenkumar

Karnataka High Court · (2015) 07 KAR CK 0339

Civil Procedure Code, 1908 (CPC) - Section 115Transfer of Property Act, 1882 - Section 106

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High Courts22 Jul 2015Disposed off

Mohammed Illyas Vs Sharmila Begam and Others

Karnataka High Court · (2015) 07 KAR CK 0338

Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12, 29

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