COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 430 of 2,398

High Courts21 Sept 2015Allowed

Gowramma Vs The State of Karnataka and Others

Karnataka High Court · (2015) 4 AKR 598 : (2016) 1 KarLJ 637

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 20 Rule 20, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 16Karnataka Panchayat Raj Act, 1993 - Section 15, 17, 17 (7), 18, 19

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High Courts21 Sept 2015

Securities and Exchange Board of India and Others Vs Khoday India Limited

Karnataka High Court · (2016) 2 KarLJ 141

Securities and Exchange Board of India Act, 1992 - Section 11(1), 11B, 19, 2(j)Securities Contracts (Regulation) Act, 1956 - Section 12A

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High Courts21 Sept 2015Dismissed

Ida Mathias and Others Vs Allen J. Mathias and Others

Karnataka High Court · (2016) 1 AKR 449

Succession Act, 1925 - Section 276

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High Courts21 Sept 2015Dismissed

A.N. Ramaiah and Others Vs M. Abraham Ashirvadam

Karnataka High Court · (2015) 09 KAR CK 0312

Karnataka Small Cause Courts Act, 1964 - Section 18Transfer of Property Act, 1882 - Section 106

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High Courts21 Sept 2015

The Commissioner of Income Tax and Others Vs Basaveshwar Urban Credit Souhard Sahakari Niyamit

Karnataka High Court · (2015) 09 KAR CK 0310

Banking Regulation Act, 1949 - Section 37, 5(b), 5(cci), 5(cciia), 5(ccv)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015

The Belgaum Merchants Co-op Credit Society Ltd. Vs Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2016) 236 TAXMAN 351

Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015Allowed

Dattratrya and Others Vs Girimal and Others

Karnataka High Court · (2015) 09 KAR CK 0308

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151

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High Courts21 Sept 2015Dismissed

Shanmukha and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 09 KAR CK 0307

Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302

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High Courts21 Sept 2015

Athani Mahila Co-op. Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0305

Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015Dismissed

Anjaneyalu Prathipathi Vs The State of Karnataka and Others

Karnataka High Court · (2015) 09 KAR CK 0263

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High Courts21 Sept 2015Dismissed

Ningavva Vs Gangavva and Others

Karnataka High Court · (2015) 09 KAR CK 0262

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 100Evidence Act, 1872 - Section 114

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High Courts21 Sept 2015

Shri Doodhganga Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0208

Banking Regulation Act, 1949 - Section 2, 37, 5, 5(b), 5(cci)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80P

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High Courts21 Sept 2015

Shri Mallikarjun Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0207

Banking Regulation Act, 1949 - Section 2, 37, 5, 5(b), 5(cci)Income Tax Act, 1961 - Section 2(24(viia), 2(24)(viia), 263, 80P, 80P(1)

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High Courts21 Sept 2015

Bhairavnath Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0206

Banking Laws (Application to Co-operative Societies) Act, 1965 - Section 2, 5Banking Regulation Act, 1949 - Section 37, 5(b), 5(cci), 5(cciia), 5(ccv)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80P

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High Courts21 Sept 2015

The Commissioner of Income Tax and Others Vs Shri Shankarling Co-operative Credit Society Limited

Karnataka High Court · (2015) 09 KAR CK 0202

Banking Laws (Application to Co-operative Societies) Act, 1965 - Section 2Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80 P(2)(a)(i)

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High Courts21 Sept 2015

The Commissioner of Income Tax and Others Vs The Mercantile Co-operative Credit Society Ltd.

Karnataka High Court · (2015) 09 KAR CK 0146

Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80 PKarnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015Dismissed

Vijaya Kumar M. Vs P. Krishnaraja Rao and Others

Karnataka High Court · (2015) 09 KAR CK 0145

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High Courts21 Sept 2015

Shri Ganesh Co-operative Credit Society Ltd. Vs The Income Tax Officer

Karnataka High Court · (2015) 09 KAR CK 0142

Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(viia), 263, 80P, 80P(1)Karnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015

Shri Durdundeshwar Urban Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0141

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High Courts21 Sept 2015Disposed Off

Alireza Asgharyan Vs Union of India and Others

Karnataka High Court · (2015) 4 KCCR 3472

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