High Courts22 Sept 2015Allowed
Rajasab Vs State
Karnataka High Court · (2015) 09 KAR CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 498A
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 429 of 2,398
High Courts22 Sept 2015Dismissed
Kota Vidya Sangha Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0205
High Courts22 Sept 2015
Jyothi and Others Vs Radhakrishna and Others
Karnataka High Court · (2016) 1 AKR 379
High Courts22 Sept 2015
Mohammad Gouse Vs Fattu A. Mulla and Others
Karnataka High Court · (2015) 09 KAR CK 0203
High Courts22 Sept 2015Dismissed
Ramanna and Others Vs Alimoddin and Others
Karnataka High Court · (2015) 09 KAR CK 0148
High Courts22 Sept 2015Allowed
Omanna Vs Balabai and Others
Karnataka High Court · (2015) 09 KAR CK 0147
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts22 Sept 2015Dismissed
Bhimappa Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts22 Sept 2015Allowed
Mallappa Adiveppa Tambragundi and Others Vs Neelavva and Others
Karnataka High Court · (2015) 09 KAR CK 0078
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 2, Order 9 Rule 9, 151
High Courts21 Sept 2015Dismissed
Chadalavada Intratech Ltd. Vs Chamundeshwari Electricity Supply Corporation Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0428
Constitution of India, 1950 - Article 14, 226, 32
High Courts21 Sept 2015Dismissed
Joseph Devaraj and Others Vs Balaraj and Others
Karnataka High Court · (2015) 09 KAR CK 0426
Succession Act, 1925 - Section 317
High Courts21 Sept 2015
The Oriental Insurance Co. Ltd. and Others Vs Murthachar and Others
Karnataka High Court · (2015) 09 KAR CK 0425
Motor Vehicles Act, 1988 - Section 166
High Courts21 Sept 2015
National Insurance Co. Ltd. and Others Vs Sanjeev Kumar and Others
Karnataka High Court · (2015) 09 KAR CK 0424
High Courts21 Sept 2015
The Commissioner of Income Tax and Others Vs Dr. Prabhakar Kore Credit Souhard Sahakari Niyamit
Karnataka High Court · (2015) 09 KAR CK 0423
Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015
Shri Basav Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 09 KAR CK 0420
Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015
Shree Brahmanath Co-operative Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 09 KAR CK 0419
Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 2(24)(viia), 263Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015
The Commissioner of Income Tax and Others Vs Kuruhinshetty Urban Co-operative Credit Society Ltd.
Karnataka High Court · (2015) 09 KAR CK 0418
Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015Disposed off
K. Varalakshmi Vs M. Keshavan and Others
Karnataka High Court · (2015) 09 KAR CK 0417
Criminal Procedure Code, 1973 (CrPC) - Section 200Penal Code, 1860 (IPC) - Section 307
High Courts21 Sept 2015Partly Allowed
G. Aravind Vs Branch Manager, The Reliance General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0390
Motor Vehicles Act, 1988 - Section 166
High Courts21 Sept 2015Partly Allowed
Basammanni and Others Vs Masqsud Ahamed Shariff and Others
Karnataka High Court · (2015) 09 KAR CK 0389
Motor Vehicles Act, 1988 - Section 166
High Courts21 Sept 2015Dismissed
Mallamma and Others Vs Nagamma
Karnataka High Court · (2015) 09 KAR CK 0372
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 96Hindu Succession Act, 1956 - Section 12