High Courts04 Jun 2026Allowed
Thyagappa & Ors Vs Managing Director NGEF LTD. Karnataka State Industrial Investment And Development Corporation, Khanija Bhavan, Race Course Road, Bengaluru-560001
Karnataka High Court · (2026) 06 KAR CK 0265
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 42 of 2,399
High Courts04 Jun 2026Disposed Of
Dr. Hanmant Tippanna Pote & Ors Vs Vice Chancellor, Gulbarga University, Gnayana Ganga, Kalaburagi- 585102 & Ors
Karnataka High Court · (2026) 06 KAR CK 0212
High Courts04 Jun 2026Disposed Of
Amit S/O Nandkumar @ Siddeshwar Alamnur & Ors Vs Santoshi W/O Amit Alamnur
Karnataka High Court · (2026) 06 KAR CK 0211
High Courts04 Jun 2026Allowed
Naveen @ Naveen Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0208
Indian Penal Code, 1860 - Section 302
High Courts03 Jun 2026Allowed
Mohammed Bilal Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0213
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 21(b), 22(b), 29, 37(1)(b)Foreigners Act, 2025 - Section 3, 21, 22Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
High Courts03 Jun 2026Disposed Of
Ashoka M V Vs C Amaranatha
Karnataka High Court · (2026) 06 KAR CK 0210
Code Of Criminal Procedure, 1973 - Section 372
High Courts03 Jun 2026Disposed Of
Raghupathi Vs Vasantha Reddy
Karnataka High Court · (2026) 06 KAR CK 0209
Code Of Criminal Procedure, 1973 - Section 372
High Courts29 May 2026Allowed
Hanumantha D Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0874
Bharatiya Nyaya Sanhita, 2023 - Section 75, 77, 78, 79, 329(3)
High Courts29 May 2026Allowed
Vinith Kumar @ Bai & Ors Vs State By Banaswadi Police Represented By The State Public Prosecutor, High Court Building, Bengaluru - 560001
Karnataka High Court · (2026) 05 KAR CK 0873
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109(1), 118(1), 118(2), 352
High Courts29 May 2026Allowed
Suhail A. & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0872
Bharatiya Nyaya Sanhita, 2023 - Section 79, 109, 115(2), 118(1), 126(2), 189(2), 189(4), 190, 191(2), 191(3), 351(3), 352
High Courts29 May 2026Allowed
Nissar Khan & Ors Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 05 KAR CK 0871
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(II)(A), 25, 27(b)
High Courts29 May 2026Allowed
Jabeen Taj Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0870
Bharatiya Nyaya Sanhita, 2023 - Section 61(1), 64, 85, 118(1), 118(2), 137(2), 351(2)Information Technology Act, 2008 - Section 64, 66(E)Domestic Violence Act, 2005 - Section 4
High Courts29 May 2026Allowed
Kiran Shetty @ Bombay Kiran @ Gunda Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0869
Indian Penal Code, 1860 - Section 302
High Courts29 May 2026Allowed
Srinivasa N. Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 05 KAR CK 0868
Indian Penal Code, 1860 - Section 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 - Section 4(2), 5(l), 5(n), 5(J)(II), 6
High Courts26 May 2026Allowed
Dillesha Bangera @ Dillu Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0867
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(1)(a), 111(2)(b), 111(4), 115(2), 308, 308(4), 308(5), 351(3), 483Karnataka Prisons (Amendment) Act, 2022 - Section 42
High Courts26 May 2026Allowed
Venkataramareddy Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0866
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 125, 288Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6, 11(iv), 12
High Courts26 May 2026Allowed
Manoj Kumar G & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0865
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 118(1), 189(2), 190, 191(2), 191(3), 351(2), 352Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6, 11(iv), 12
High Courts26 May 2026Allowed
Vikram S. Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 05 KAR CK 0864
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 64, 78, 87, 127(4), 137(2)Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6, 11(iv), 12
High Courts26 May 2026Allowed
G. T. Pampapathi Vs State Of Karnataka
Karnataka High Court · (2026) 05 KAR CK 0861
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 49, 115(2), 118(1), 126(2), 189(2), 190, 191(2), 191(3), 351(2), 352Karnataka Police Act, 1963 - Section 55
High Courts26 May 2026Allowed
Pushpa H. S. Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 05 KAR CK 0860
Code Of Criminal Procedure, 1973 - Section 320, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 359, 359(2), 528Information Technology Act, 2000 - Section 66(D)