High Courts09 Jun 2026Allowed
Nagaraj C.N Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0541
Bharatiya Nyaya Sanhita, 2023 - Section 316(4), 318(4), 482
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 41 of 2,399
High Courts09 Jun 2026Dismissed
Basavaraju Chavali Vs State By Lokayuktha Police Station, Tumkur, Rep. By Spp, High Court Of Karnataka, Bengaluru - 560001
Karnataka High Court · (2026) 06 KAR CK 0540
High Courts09 Jun 2026Allowed
Siddiq Ahamad Vs State By Holenarasipura Town Police Holenarasipura Town Holenarasipura Taluk Hassan District - 573211
Karnataka High Court · (2026) 06 KAR CK 0539
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 64, 74, 308(2), 482
High Courts09 Jun 2026Allowed
Eshwar Manju Nayar Alias Eshwar S/O Manju Gopal Nayar Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0538
Bharatiya Nyaya Sanhita, 2023 - Section 118(2), 310(2), 352Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
High Courts09 Jun 2026Allowed
Basavaraja @ Giriyappa Basavaraj & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0537
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 108B, 115(2), 126(2), 351(2), 352Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482
High Courts09 Jun 2026Disposed Of
Ramalakshmamma.M Vs State By Mulabagal Police Station, Mulbagal, Kolar District. Rep By State Public Prosecutor, High Court Building, Bangalore - 560001 & Ors
Karnataka High Court · (2026) 06 KAR CK 0536
Code Of Criminal Procedure, 1973 - Section 372
High Courts09 Jun 2026Disposed Of
K. M. Uday Vs Surabhi Raghu
Karnataka High Court · (2026) 06 KAR CK 0535
Code Of Criminal Procedure, 1973 - Section 372
High Courts09 Jun 2026Disposed Of
Govindegowda & Ors Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 06 KAR CK 0453
Karnataka Cooperative Societies Act, 1959 - Section 29C(8)
High Courts09 Jun 2026Allowed
S. Suresh Kumar Vs Board Of Directors Of Karnataka Food And Civil Supplies Corporation Limited, No.16/I, Millers Tank Bed Area, Bangalore - 560052. Represented By Its Chairman & Ors
Karnataka High Court · (2026) 06 KAR CK 0452
High Courts08 Jun 2026Allowed
Daniel Chinazor Alaso @ Baby Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0454
Indian Penal Code, 1860 - Section 302, 379Foreigners Act, 1946 - Section 14Code Of Criminal Procedure, 1973 - Section 439
High Courts08 Jun 2026Disposed Of
Pramoda Devi Wadiyar Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 06 KAR CK 0451
Karnataka Land Revenue Act, 1964 - Section 136(2)Limitation Act, 1963 - Section 14
High Courts08 Jun 2026Allowed
Parameshwara K. & Ors Vs South Indian Bank Ltd. Ors
Karnataka High Court · (2026) 06 KAR CK 0450
High Courts08 Jun 2026Dismissed
Ravi Kumar P H Vs Krishna Kumar M
Karnataka High Court · (2026) 06 KAR CK 0449
Code Of Criminal Procedure, 1973 - Section 70(2)
High Courts05 Jun 2026Dismissed
Renuka & Ors Vs Mohammed Sadiq & Ors
Karnataka High Court · (2026) 06 KAR CK 0267
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jun 2026Allowed
Bharathi & Ors Vs Janakamma & Ors
Karnataka High Court · (2026) 06 KAR CK 0264
High Courts04 Jun 2026Disposed Of
Alankar Jewellers Vs Maria Gretta Pinto
Karnataka High Court · (2026) 06 KAR CK 0271
Code Of Criminal Procedure, 1973 - Section 372
High Courts04 Jun 2026Disposed Of
Yogesh K S Vs Krishnanayaka
Karnataka High Court · (2026) 06 KAR CK 0270
Code Of Criminal Procedure, 1973 - Section 372
High Courts04 Jun 2026Disposed Of
Yogesh Gourav T Vs Ganganna
Karnataka High Court · (2026) 06 KAR CK 0269
Code Of Criminal Procedure, 1973 - Section 372
High Courts04 Jun 2026Disposed Of
Kusuma W/O. Raju Mudhole Vs Basappa Nellappa Jagad & Ors
Karnataka High Court · (2026) 06 KAR CK 0268
High Courts04 Jun 2026Disposed Of
Prathap N Vs L R Mahadevaswamy
Karnataka High Court · (2026) 06 KAR CK 0266
Code Of Criminal Procedure, 1973 - Section 372