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Karnataka High Court judgments

47,957 judgments · page 356 of 2,398

High Courts18 Feb 2016Allowed

Subramanyam Vs State of Karnataka

Karnataka High Court · (2016) 3 AICLR 510 : (2016) 2 AirKarR 712 : (2016) CriLJ 2970 : (2016) 4 KCCR 3526

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 25, Section 35, Section 42, Section 42(1), Section 42(2), Section 50, Section 52(A), Section 52-A, Section 53
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High Courts18 Feb 2016Allowed

Y.N. Nanjappa Vs Union of India and Others

Karnataka High Court · (2016) 3 ACC 391 : (2016) AIR(Karnataka) 119 : (2016) 2 AirKarR 732 : (2016) ILRKarnataka 2475 : (2016) 4 KantLJ 22

Constitution of India, 1950 - Article 14, Article 21, Article 226Motor Vehicles Act, 1988 - Section 41
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High Courts18 Feb 2016Disposed Off

Ranaajay Kumar Singh and Others Vs State of Karnataka

Karnataka High Court · (2016) 162 AIC 333

Criminal Procedure Code, 1973 (CrPC) - Section 300Factories Act, 1948 - Section 2(n), Section 45(4), Section 92Penal Code, 1860 (IPC) - Section 228, Section 285, Section 286, Section 287, Section 304A, Section 337, Section 338, Secti
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High Courts18 Feb 2016Allowed

R. Chenraj Jain Vs State of Karnataka and Others

Karnataka High Court · (2016) 2 AirKarR 613

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 427, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v), Section 3(1)(x)
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High Courts18 Feb 2016Dismissed

Christian Chidieere Chukwu Vs The State of Karnataka and Others

Karnataka High Court · (2016) 2 AirKarR 579 : (2016) CriLJ 2947 : (2016) ILRKarnataka 1232 : (2016) 3 KCCR 1916

Criminal Procedure Code, 1973 (CrPC) - Section 309, Section 439, Section 482Foreigners Act, 1946 - Section 14, Section 14(C), Section 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 14, Section 20
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High Courts17 Feb 2016Allowed

Maharashtra Apex Corporation Limited Vs Rachana Kohil

Karnataka High Court · (2016) ACD 335 : (2016) 4 BC 614 : (2017) 1 Crimes 270 : (2016) 4 Crimes 308 : (2017) 1 DCR 133 : (2016) 2 NIJ 588 : (2016) 2 RCRCivil 958 : (2016) 3 RCRCriminal 145

Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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