High Courts22 Feb 2016Allowed
Union of India and Others Vs Nithya S.E. and Others
Karnataka High Court · (2016) 02 KAR CK 0275
Hindu Marriage Act, 1955 - Section 11, Section 16, Section 5
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 354 of 2,398
High Courts22 Feb 2016Dismissed
The Division Controller, K.S.R.T.C. and Others Vs Suchitra Prasanna and Others
Karnataka High Court · (2016) AAC 1025
Motor Vehicles Act, 1988 - Section 166
High Courts22 Feb 2016Allowed
Lakshman Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0273
Karnataka Industrial Areas Development Act, 1966 - Section 28(1), Section 28(4), Section 30Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts22 Feb 2016Disposed Off
The Director of Income Tax and Others Vs Al-Ameen Charitable Fund Trust and Others
Karnataka High Court · (2016) 383 ITR 517
Income Tax Act, 1922 - Section 10(2) (xiv), Section 10(2)(vi), Section 10(2)(xiv), Section 32(1)(ii), Section 35, Section 35(2) (iv), Section 35(2)(iv)Income Tax Act, 1961 - Section 10, Section 10 (23c), Section 10(23), Section 10(23)(c), Sec
High Courts22 Feb 2016Dismissed
Sri. V. Ashok Vs The Lokayukta, State of Karnataka and anothers
Karnataka High Court · (2016) 2 AirKarR 652 : (2016) 3 KCCR 2289 : (2016) LIC 3881
Karnataka Lokayukta Act, 1984 — Section 12(3)
High Courts22 Feb 2016Dismissed
Sharanabasanagouda Naregal Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0270
Constitution of India, 1950 - Article 226, Article 227General Clauses Act, 1897 - Section 14Karnataka Panchayat Raj Act, 1993 - Section 4, Section 4(1), Section 4(2), Section 4(3)
High Courts22 Feb 2016Dismissed
N. Shanmukha Swamy Vs K.S. Prasad and Others
Karnataka High Court · (2016) 02 KAR CK 0269
High Courts19 Feb 2016Disposed Off
Hewlett Packard Financial Services India Private Limited, Bangalore Vs State of Karnataka
Karnataka High Court · (2016) 3 KCCR 239
Central Sales Tax Act, 1956 - Section 5(2)
High Courts19 Feb 2016Dismissed
K.R. Srinivasa and another - Petitioners @HASH State of Karnataka and another
Karnataka High Court · (2016) 4 KantLJ 215
High Courts19 Feb 2016Allowed
The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Shanta Bai and Others
Karnataka High Court · (2016) 02 KAR CK 0266
High Courts19 Feb 2016Dismissed
K.G. Gangaiah and others Vs Narayanappa
Karnataka High Court · (2016) 3 AirKarR 250 : (2016) 4 ICC 128
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts19 Feb 2016Dismissed
Abdulmajidsab Vs Parameshwarappagouda and Others
Karnataka High Court · (2016) 02 KAR CK 0264
High Courts19 Feb 2016Disposed off
Somaiah A.M. Vs M.V. Prabhakara and Others
Karnataka High Court · (2016) 02 KAR CK 0263
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts19 Feb 2016Allowed
V. Muniyappa and Others Vs The State of Karnataka, Revenue Department and Others
Karnataka High Court · (2016) 3 KantLJ 628
High Courts19 Feb 2016Dismissed
S.S. Chaithra Vivek Vs S.P. Ramu and Others
Karnataka High Court · (2016) 02 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Feb 2016Dismissed
Sharanareddy and Others Vs Bhudappa
Karnataka High Court · (2016) 02 KAR CK 0258
High Courts19 Feb 2016Disposed Off
MBA Chukwudi Stanley Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 332 : (2016) 3 KCCR 229
Foreigners Act, 1946 - Section 14, Section 7(2)Penal Code, 1860 (IPC) - Section 420
High Courts19 Feb 2016Dismissed
M. Devaraj Vs Bengaluru Development Authority, Bengaluru
Karnataka High Court · (2016) 4 AirKarR 119
High Courts19 Feb 2016Partly Allowed
Renuka and Others Vs The Divisional Controller, NEKRTC and Others
Karnataka High Court · (2016) 02 KAR CK 0255
High Courts19 Feb 2016Disposed Off
Commissioner of Service Tax, Service Tax Commissionerate-II Vs Tavant Technologies India Pvt. Ltd.
Karnataka High Court · (2016) 02 KAR CK 0254