High Courts25 Feb 2016Dismissed
K. Manjunath Vs K. Gurunath
Karnataka High Court · (2016) 02 KAR CK 0350
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151Hindu Succession Act, 1956 - Section 22
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 350 of 2,398
High Courts25 Feb 2016Allowed
H.S. Nataraj Vs Commissioner of C. Ex., Bangalore-II
Karnataka High Court · (2016) 338 ELT 674
High Courts25 Feb 2016Partly Allowed
Asha Kumari Soren Vs The Managing Director, BMTC
Karnataka High Court · (2016) 02 KAR CK 0348
Motor Vehicles Act, 1988 - Section 166
High Courts25 Feb 2016Dismissed
Mahesh Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0347
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts25 Feb 2016Partly Allowed
The Branch Manager, Shriram General Ins. Co. Ltd. Vs Eshwar H.D. and Others
Karnataka High Court · (2016) 02 KAR CK 0346
Motor Vehicles Act, 1988 - Section 117, Section 122, Section 126, Section 166
High Courts25 Feb 2016Dismissed
The Commissioner of Income Tax Vs Thangadagi Trust Karatagi
Karnataka High Court · (2016) 02 KAR CK 0345
Income Tax Act, 1961 - Section 10, Section 11, Section 12, Section 12A, Section 13, Section 13(1)(c), Section 80 G(5)(vi), Section 80G, Section 80G(5)(i), Section 80G(5)(iv), Section 80G(5)(vi)
High Courts25 Feb 2016Allowed
Swamy Vivekananda Developers Vs Zenab Bai
Karnataka High Court · (2016) 02 KAR CK 0344
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts25 Feb 2016Dismissed
Commissioner of Income-Tax Vs Anil Kumar and Co.
Karnataka High Court · (2016) 386 ITR 702
Income Tax Act, 1961 - Section 145(3), 68
High Courts25 Feb 2016Allowed
Umrah Developers Vs State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0342
High Courts25 Feb 2016Allowed
Jogaiah, Dead by his LRs. Vs M/s. Sri. Sathya Sai Tourist
Karnataka High Court · (2016) 2 AnWR 168
Motor Vehicles Act, 1988 — Section 166
High Courts25 Feb 2016Disposed off
M. Krishna Reddy and Others Vs ACE Forge Private Limited and Others
Karnataka High Court · (2016) 199 CompCas 332 : (2016) 135 SCL 1
High Courts25 Feb 2016Dismissed
Anasuyabai and Others Vs Shivaji and Others
Karnataka High Court · (2016) 02 KAR CK 0116
High Courts25 Feb 2016Allowed
Skytech Technical Training Foundation Vs Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2016) 02 KAR CK 0115
Constitution of India, 1950 - Article 14, Article 21, Article 226
High Courts25 Feb 2016Disposed Off
H.S. Nataraj and Others Vs The Commissioner of Central Excise
Karnataka High Court · (2016) 02 KAR CK 0114
Central Excises and Salt Act, 1944 - Section 11AC, Section 3A, Section 3-A
High Courts25 Feb 2016Partly Allowed
The Manager Shriram General Insurance Co. Ltd. Vs Kariyamma and Others
Karnataka High Court · (2016) AAC 1020
High Courts25 Feb 2016Dismissed
Rita Thomas Vs Smt. Thirupallamma
Karnataka High Court · (2016) ACD 409
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Feb 2016Disposed Off
Abdulrajak and Others Vs Abdul Rahiman and another
Karnataka High Court · (2016) 2 AirKarR 514 : (2016) 3 KCCR 2111
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)
High Courts24 Feb 2016Disposed Off
The Branch Manager, United India Insurance Co. Ltd. and Others Vs Yogappa and Others
Karnataka High Court · (2016) AAC 1315 : (2016) 2 AirKarR 340 : (2017) 1 AnWR 153 : (2016) 149 FLR 482 : (2016) 1 LLN 696 : (2016) 3 TAC 26
Employees Compensation Act, 1923 - Section 2(1)(n)
High Courts24 Feb 2016Disposed Off
S.B. Patil Dental College Hospital, Naubad Bidar and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 554 : (2016) 3 KCCR 227
Dentists Act, 1948 — Section 20
High Courts24 Feb 2016Allowed
Manju alias Manjunath another Vs State
Karnataka High Court · (2016) 2 AirKarR 499 : (2016) 4 KCCR 380
Criminal Procedure Code, 1973 (CrPC) — Section 439