High Courts26 Feb 2016Allowed
K. Asudabi Vs B. Abdul Razaak
Karnataka High Court · (2016) 02 KAR CK 0372
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 27, Section 100
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 349 of 2,398
High Courts26 Feb 2016Disposed Off
Kempamma and Others Vs Basavaraju S.C. and Others
Karnataka High Court · (2016) 02 KAR CK 0371
Motor Vehicles Act, 1988 - Section 166
High Courts26 Feb 2016Dismissed
M. Shanthilal Jain Vs S. Manjula
Karnataka High Court · (2016) 02 KAR CK 0370
Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 313Evidence Act, 1872 - Section 3, Section 4Negotiable Instruments Act, 1881 (NI) - Section 118, Section 118 (a), Section 118(a), Section 138, Section 139
High Courts26 Feb 2016Disposed Off
S.B. Trilochana and Others Vs A.M. Leela and Others
Karnataka High Court · (2016) 02 KAR CK 0369
Motor Vehicles Act, 1988 - Section 166
High Courts26 Feb 2016Dismissed
The Manager Reliance General Ins. Co. Ltd. Vs Parvathamma and Others
Karnataka High Court · (2016) 02 KAR CK 0368
Motor Vehicles Act, 1988 - Section 166
High Courts26 Feb 2016Allowed
T.S. Rangaswamy and Others Vs Mohamad Yusuff and Others
Karnataka High Court · (2016) 02 KAR CK 0367
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 31(a), Section 100, Section 66, Section 96
High Courts26 Feb 2016Disposed off
Rukmini and Others Vs Mahaveer and Others
Karnataka High Court · (2016) 02 KAR CK 0366
High Courts26 Feb 2016Disposed Off
ICICI Lombard General Insurance Co. Ltd. and Others Vs H.T. Venkategowda and Others
Karnataka High Court · (2016) 02 KAR CK 0365
Motor Vehicles Act, 1988 - Section 166
High Courts26 Feb 2016Allowed
Commissioner of Income Tax-III and Others Vs Hassan Hajee and Co.
Karnataka High Court · (2016) 02 KAR CK 0364
Income Tax Act, 1961 - Section 131, Section 246, Section 251(2), Section 37(1), Section 44-AD
High Courts26 Feb 2016Dismissed
Mallappa Vs Balappa
Karnataka High Court · (2016) 02 KAR CK 0363
Specific Relief Act, 1963 - Section 20, Section 20(2)(b)
High Courts26 Feb 2016Dismissed
S.R. Chowdappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0362
Land Acquisition Act, 1894 - Section 16(2), Section 18, Section 30, Section 31
High Courts26 Feb 2016Disposed Off
Commissioner of Income Tax and Another - Appellants @HASH Nagarbail Salt-Owners Cooperative Society Ltd.
Karnataka High Court · (2016) 290 CurTR 211 : (2016) 3 KCCR 319
Civil Procedure Code, 1908 (CPC) - Section 11Income Tax Act, 1961 - Section 2(24), Section 80P(2)(c)
High Courts26 Feb 2016Allowed
Koramangala Club Vs Income Tax Officer
Karnataka High Court · (2016) 387 ITR 630
Income Tax Act, 1961 — Section 271B, 44AB
High Courts26 Feb 2016Disposed Off
New India Assurance Co. and Others Vs Syed Ammar Pasha and Others
Karnataka High Court · (2016) 02 KAR CK 0359
Motor Vehicles Act, 1988 - Section 149, Section 149(2), Section 166, Section 39, Section 56
High Courts26 Feb 2016Disposed Off
The Commissioner of Income Tax and Others Vs The Nagarbail Salt-Owners Co-operative Society Limited
Karnataka High Court · (2016) 02 KAR CK 0357
Income Tax Act, 1961 - Section 143(2), Section 143(3), Section 147, Section 148, Section 2(24), Section 44AB, Section 80P(2)(c)(ii)
High Courts26 Feb 2016Allowed
Koramangala Club Vs The Income Tax Officer Ward-7(3)
Karnataka High Court · (2016) 02 KAR CK 0356
Income Tax Act, 1961 - Section 2(13), Section 2(n), Section 260-A, Section 271(B), Section 271B, Section 273(B), Section 273B, Section 44AB
High Courts26 Feb 2016Dismissed
The Commissioner of Income Tax, TDS and Others Vs Teleradiology Solutions Pvt. Ltd.
Karnataka High Court · (2016) 02 KAR CK 0355
High Courts26 Feb 2016Dismissed
Lakshmana Moolya Vs State
Karnataka High Court · (2016) 02 KAR CK 0354
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 71
High Courts26 Feb 2016Disposed Off
Hindustan Unilever Ltd. Vs The State of Karnataka
Karnataka High Court · (2016) 02 KAR CK 0352
Karnataka Value Added Tax Act, 2003 - Section 11, Section 11(a) (1), Section 11[a][2], Section 14, Section 17, Section 2 [6], Section 2(19), Section 5
High Courts25 Feb 2016Dismissed
The Commissioner of Income Tax and Others Vs Anil Kumar and Co.
Karnataka High Court · (2016) 02 KAR CK 0351
Income Tax Act, 1961 - Section 131, Section 143(3), Section 144, Section 145(3), Section 44AB