High Courts09 Mar 2016Allowed
Oriental Insurance Company, Hassan Vs Revanna and another
Karnataka High Court · (2016) AAC 1265
Employees Compensation Act, 1923 — Section 3
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 342 of 2,398
High Courts09 Mar 2016Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Neelakantappa and others
Karnataka High Court · (2016) AAC 1397
Employees Compensation Act, 1923 - Section 4
High Courts09 Mar 2016Dismissed
State of Karnataka Vs T.B. Mahesh
Karnataka High Court · (2016) 03 KAR CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 174Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 302, Section 304-B, Section 498-A
High Courts09 Mar 2016Partly Allowed
Ibrahim Mahibubasa Dhavaalagi Vs Mahadevappa Mallappa Kakkeri alias Pujari and another
Karnataka High Court · (2016) AAC 1748 : (2017) ACJ 885 : (2016) 3 AirKarR 145
Motor Vehicles Act, 1988 - Section 168
High Courts09 Mar 2016Dismissed
State of Karnataka Vs T.A. Shanthakumari and Others
Karnataka High Court · (2016) 3 KantLJ 577
Penal Code, 1860 (IPC) - Section 149, Section 201, Section 302
High Courts09 Mar 2016Partly Allowed
Nabeel Vs Mohammed Hussain and Others
Karnataka High Court · (2016) 03 KAR CK 0112
Motor Vehicles Act, 1988 - Section 166
High Courts08 Mar 2016Dismissed
Hindustan Petroleum Corporation Limited and Others Vs Shivananda and Others
Karnataka High Court · (2016) 150 FLR 478 : (2016) 3 KantLJ 599 : (2016) LabLR 515
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, Section 10(1)Industrial Disputes Act, 1947 - Section 10, Section 2, Section 2(k), Section 2A, Section 33- A, Section 33A
High Courts08 Mar 2016Dismissed
S.V. Ramesh Vs State of Karnataka and Others
Karnataka High Court · (2016) ILRKarnataka 2051 : (2016) 4 KantLJ 204 : (2016) 2 KCCR 1601
Bangalore Water Supply and Sewerage Act, 1964 - Section 124Karnataka Lokayukta Act, 1984 - Section 12, Section 12(3), Section 12(4), Section 2(12(g), Section 2(12), Section 2(12)(g), Section 7, Section 9Penal Code, 1860 (IPC) - Secti
High Courts08 Mar 2016Dismissed
Dr. P. Vijaykumar - Appellant @HASH M.N. Baig
Karnataka High Court · (2016) 5 KantLJ 493
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts08 Mar 2016Partly Allowed
Vadde Hussainappa and another Vs V. Ramanjineyulu and another
Karnataka High Court · (2016) AAC 1276
Motor Vehicles Act, 1988 — Section 168
High Courts08 Mar 2016Disposed Off
K.T. Ramaiah Vs K.T. Venkataswamy
Karnataka High Court · (2016) 5 KantLJ 126
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Mar 2016Dismissed
R. Mahesh Vs State of Karnataka
Karnataka High Court · (2016) 6 KantLJ 637
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 306, Section 334, Section 376, Section 448, Section 511
High Courts08 Mar 2016Allowed
H.N. Ramachandra Vs State of Karnataka
Karnataka High Court · (2016) 164 AIC 722 : (2016) 3 KantLJ 613
Criminal Procedure Code, 1973 (CrPC) - Section 378, Section 397Evidence Act, 1872 - Section 114(g), Section 27Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 408, Section 465, Section 511
High Courts08 Mar 2016Allowed
K.T. Ramaiah Vs K.T. Venkataswamy and Others
Karnataka High Court · (2016) 03 KAR CK 0104
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 6 Rule 17
High Courts08 Mar 2016Dismissed
The State of Karnataka Vs Raghavendra and Others
Karnataka High Court · (2016) 03 KAR CK 0103
Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 307, Section 324, Section 34, Section 498A
High Courts08 Mar 2016Dismissed
Pr. Commissioner of Income Tax and Others Vs STCL Limited
Karnataka High Court · (2016) 03 KAR CK 0102
High Courts08 Mar 2016Dismissed
Oriental Insurance Co. Ltd. Vs Wazid Anwar and Others
Karnataka High Court · (2016) 03 KAR CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 252Motor Vehicles Act, 1988 - Section 134, Section 134(b), Section 166, Section 184Penal Code, 1860 (IPC) - Section 279, Section 337
High Courts08 Mar 2016Dismissed
N. Babu Rao Alias Rama Rao and Another - Petitioners @HASH M. Ananda Prasad
Karnataka High Court · (2016) 3 KantLJ 509
High Courts08 Mar 2016Dismissed
Padma K. Bhat and Others Vs Central Bureau of Investigation, Anti Corruption Branch and Others
Karnataka High Court · (2016) 03 KAR CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 239, Section 397Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471Prevention of Corruption Act, 1988 - Section 13 (1) (d), Section 13
High Courts08 Mar 2016Dismissed
New India Assurance Co. Ltd. Vs Honnappa and another
Karnataka High Court · (2016) AAC 1195
Employees Compensation Act, 1923 — Section 3